Tribunals and Commissions11 Oct 2001Appeal dismissed
PUNJAB URBAN DEVELOPMENT AUTHORITY Vs GURDEEP SINGH SABHARWAL
National Consumer Disputes Redressal Commission · 2004 3 CPJ 169
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2001
917 judgments · page 8 of 46
Tribunals and Commissions11 Oct 2001Appeal dismissed
Life Insurance Corporation of India Vs KALOO BEGUM
National Consumer Disputes Redressal Commission · 2002 1 CPJ 326
Tribunals and Commissions10 Oct 2001Appeal partly allowed
HARIBHAI L.PATEL Vs Unit Trust of India
National Consumer Disputes Redressal Commission · 2002 1 CPJ 432
Tribunals and Commissions10 Oct 2001Appeal dismissed
PROF. BALWINDER SINGH VIRK Vs ESTATE OFFICER, MIG FLATS
National Consumer Disputes Redressal Commission · 2003 2 CPJ 281
Tribunals and Commissions10 Oct 2001Appeal partly allowed
BHARAT SARKAR DOOR SANCHAR VIBHAG Vs AZADAR HUSAIN ZAIDI
National Consumer Disputes Redressal Commission · 2002 1 CLT 488 : 2002 1 CPC 474 : 2002 2 CPJ 383
Tribunals and Commissions10 Oct 2001Appeal allowed
K.GANGADHARAN Vs INSURANCE CO. LTD. THE DIVISIONAL MANAGER, UNITED INDIA
National Consumer Disputes Redressal Commission · 2002 1 CPJ 390
Tribunals and Commissions09 Oct 2001Appeal dismissed
Subbaraman Vs EXECUTIVE ENGINEER, TAMIL NADU ELECTRICITY BOARD-/
National Consumer Disputes Redressal Commission · 2002 2 CPJ 42
Tribunals and Commissions09 Oct 2001Appeal dismissed
ANANDRAJ MANAKCHAND JAIN Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2002 2 CPJ 233
Tribunals and Commissions09 Oct 2001
UNITED INDIA INSURANCE CO. LTD. Vs GURBACHAN KAUR
National Consumer Disputes Redressal Commission · 2001 0 NCDRC 25 : 2002 0 CTJ 96 : 2002 2 CPC 106 : 2002 2 CPJ 52 : 2003 1 CLT 47
Tribunals and Commissions09 Oct 2001
APPEJAY SCHOOL (PRINCIPAL) Vs M.R.T.P.COMMISSION
National Consumer Disputes Redressal Commission · 2001 0 NCDRC 19
Tribunals and Commissions08 Oct 2001Ordered accordingly
PRESIDENT (WORKS), BHORUKA TEXTILES LTD. Vs H.S.CHANDRASHEKHAR
National Consumer Disputes Redressal Commission · 2002 3 CPJ 388 : 2003 1 CPR 189 : 2003 2 CPC 225
Tribunals and Commissions08 Oct 2001Dismissed
P SENTHILANATHAN Vs S RAMANATHAN
National Consumer Disputes Redressal Commission · 2008 1 CPJ 147
Tribunals and Commissions08 Oct 2001Appeal dismissed
Dilip Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2002 1 CPJ 282
Tribunals and Commissions05 Oct 2001Appeal dismissed
SUMIT DUTTA Vs PARDEEP CHAWLA
National Consumer Disputes Redressal Commission · 2002 1 CLT 185 : 2002 1 CPC 232 : 2002 2 CPJ 44 : 2002 2 CPR 133
Tribunals and Commissions05 Oct 2001Petition dismissed
REVENUE OFFICER, BIHAR STATE HOUSING BOARD Vs S.N.PRASAD
National Consumer Disputes Redressal Commission · 2002 1 CPC 428 : 2002 2 CPJ 129
Tribunals and Commissions05 Oct 2001Appeal allowed with costs
PUNJAB STATE ELECTRICITY BOARD Vs SAINI And CO. RICE MILLS
National Consumer Disputes Redressal Commission · 2003 2 CPJ 309
Tribunals and Commissions05 Oct 2001Appeal dismissed
S.D.MARWAHA Vs GENERAL MANAGER, TELECOME DEPARTMENT OF TELECOMMUNI-CATION
National Consumer Disputes Redressal Commission · 2002 1 CLT 190 : 2002 1 CPC 245 : 2002 1 CPJ 409 : 2002 1 CPR 293
Tribunals and Commissions05 Oct 2001
UNITED INDIA INSURANCE CO. LTD. Vs JAYA RAJENDRA KUMAR NANDA
National Consumer Disputes Redressal Commission · 2001 0 NCDRC 10 : 2002 0 CTJ 728 : 2002 1 CLT 220 : 2002 1 CPC 272 : 2002 1 CPR 6 : 2004 1 CPJ 25
Tribunals and Commissions04 Oct 2001Dismissed
NAMITA NIGAM Vs JANTA TRAVELS
National Consumer Disputes Redressal Commission · 2008 1 CPJ 141
Tribunals and Commissions04 Oct 2001Dismissed
NANDU GIRIDHAR PAWAR Vs NIVRUTTI VITTHAL LONKAR
National Consumer Disputes Redressal Commission · 2008 1 CPJ 148