Tribunals and Commissions07 Nov 2001Appeal partly allRowed
GULAB GOVIND KARALE Vs CIDCO
National Consumer Disputes Redressal Commission · 2002 2 CPJ 207
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2001
917 judgments · page 6 of 46
Tribunals and Commissions07 Nov 2001Appeal dismissed
U.P.State Electricity Board Vs SUSHIL KUMAR SINGH
National Consumer Disputes Redressal Commission · 2002 2 CPJ 296 : 2003 1 CLT 612
Tribunals and Commissions06 Nov 2001Revision Petition dismissed
ROYAL AUTOMOBILES Vs RAJ KUMAR
National Consumer Disputes Redressal Commission · 2002 3 CPJ 426
Tribunals and Commissions06 Nov 2001Appeal allowed
BRAJO SUNDER BANERJEE Vs TATA ENGINEERING AND LOCOMOTIVE Company Limited
National Consumer Disputes Redressal Commission · 2002 2 CPJ 267
Tribunals and Commissions06 Nov 2001
U.P.AVAS EVAM VIKAS PARISHAD Vs URMILA GUPTA
National Consumer Disputes Redressal Commission · 2001 0 NCDRC 12 : 2002 3 CPJ 131
Tribunals and Commissions06 Nov 2001
ANSAL HOUSING AND CONSTRUCTION LTD. Vs PRAVEEN DUBLISH
National Consumer Disputes Redressal Commission · 2001 0 NCDRC 18 : 2002 1 CLT 575 : 2002 1 CPC 53 : 2002 2 CPJ 115
Tribunals and Commissions06 Nov 2001
S P Kumarappan Vs NATIONAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2002 3 CPJ 225
Tribunals and Commissions05 Nov 2001Petition dismissed
SOFTSPEC SOFTWARE PVT. LTD. Vs DIGITAL EQUIPMENT (INDIA) LTD.
National Consumer Disputes Redressal Commission · 2002 1 CPR 114 : 2002 2 CLT 134 : 2002 2 CPJ 5
Tribunals and Commissions05 Nov 2001Appeal dismissed
INTIMATE DRYCLEANERS Vs VINOD KUMAR ARYA
National Consumer Disputes Redressal Commission · 2002 2 CPJ 100
Tribunals and Commissions31 Oct 2001Order Set Asided
TELECOM Vs AJAIB SINGH
National Consumer Disputes Redressal Commission · 2008 1 CPJ 131
Tribunals and Commissions31 Oct 2001Ordered accordingly
Senior Divisional Manager, LIC of India Vs Ansar Ahmad
National Consumer Disputes Redressal Commission · 2002 1 CLT 697 : 2002 1 CPJ 419 : 2002 1 CPR 396
Tribunals and Commissions30 Oct 2001Appeal dismissed
CHIEF ADMINISTRATOR, HARYANA URBAN DEVELOPMENT AUTHORITY Vs MRS. MANJIT KAUR
National Consumer Disputes Redressal Commission · 2002 2 CPC 269 : 2003 4 CPJ 277
Tribunals and Commissions30 Oct 2001
VIKRAM GREENTECH (I) LTD. Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2001 0 NCDRC 7 : 2002 3 CPJ 111
Tribunals and Commissions29 Oct 2001Appeal dismissed
AJIT SINGH SODHI Vs ESTATE OFFICER, UNION TERRITORY CHANDIGARH
National Consumer Disputes Redressal Commission · 2003 4 CPJ 362
Tribunals and Commissions25 Oct 2001Appeal disposed of
National Insurance Co. Ltd. Vs RAM KUMAR AGGARWAL
National Consumer Disputes Redressal Commission · 2007 4 CPJ 215
Tribunals and Commissions25 Oct 2001Appeal dismissed
PERFECT CONSTRUCTIONS Vs BHARAT VASANT KORGAONKAR
National Consumer Disputes Redressal Commission · 2002 3 CPJ 300
Tribunals and Commissions23 Oct 2001Appeal dismissed
SWATI ANEJA Vs DEV SAMAJ COLLEGE FOR WOMEN
National Consumer Disputes Redressal Commission · 2003 4 CPJ 120
Tribunals and Commissions22 Oct 2001Appeal partly allowed
SURAT ELECTRICITY CO. LTD. Vs HANSRAJBHAI DHANJIBHAI VIRANI
National Consumer Disputes Redressal Commission · 2002 1 CLT 325 : 2002 1 CPJ 209 : 2002 1 CPR 156
Tribunals and Commissions22 Oct 2001Appeal dismissed
SENIOR DIVISIONAL MANAGER, L.E.C. OF INDIA Vs R.THANGAPONNU
National Consumer Disputes Redressal Commission · 2002 2 CPJ 399
Tribunals and Commissions20 Oct 2001Appeal allowed
KOREN BUSINESS SYSTEM LTD. Vs PATEL SOMABHAI CHHAGANLAL
National Consumer Disputes Redressal Commission · 2002 2 CPJ 201 : 2002 3 CLT 319 : 2002 3 CPR 80