Tribunals and Commissions12 Dec 2001Petition dismissed with costs

AUTHORITY Vs JANAK RAJ

National Consumer Disputes Redressal Commission · 2002 1 CPC 532 : 2002 1 CPR 136 : 2002 2 CLT 242 : 2002 3 CPJ 166

Tribunals and Commissions06 Dec 2001Revision Petition dismissed

GDA Vs VINOD KUMAR SHARMA

National Consumer Disputes Redressal Commission · 2001 3 CPR 206 : 2002 0 CTJ 887 : 2002 1 CPC 550 : 2002 2 CLT 250 : 2002 2 CPJ 19