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National Consumer Disputes Redressal Commission judgments, 1990

187 judgments · page 8 of 10

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Tribunals and Commissions15 May 1990Appeal rejected

PUBLIC HEALTH AND ENGINEERING DEPARTMENT Vs DISTRICT FORUM, CONSUMER PROTECTION, BIKANER

National Consumer Disputes Redressal Commission · 1991 1 CPJ 432 : 1991 2 CPR 101

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Tribunals and Commissions13 May 1990Revision allowed

VIJAYANDRA AGARWAL Vs Yogendra Kumar

National Consumer Disputes Redressal Commission · 1991 1 CPJ 268

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Tribunals and Commissions11 May 1990Appeal accepted

G.M.MAHANAGAR TELEPHONES NIGAM LTD. Vs SHRI GULSHAN RAI

National Consumer Disputes Redressal Commission · 1991 0 CPC 545 : 1991 2 CPJ 158 : 1991 2 CPR 507

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Tribunals and Commissions10 May 1990Complaint dismissed

G.BHANUDAS Vs Chairman, Bangalore Development Authority

National Consumer Disputes Redressal Commission · 1991 0 CPC 154 : 1991 1 CPJ 624

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Tribunals and Commissions08 May 1990Appeal dismissed

KANHAIYALAL MATHUR Vs RAJASTHAN HOUSING BOARD

National Consumer Disputes Redressal Commission · 1991 0 CPC 270 : 1991 1 CPJ 37 : 1991 1 CPR 188 : 1993 1 CLT 177

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Tribunals and Commissions05 May 1990Ordered accordingly

Consumer Education and Research Society Vs Canara Bank

National Consumer Disputes Redressal Commission · 1991 2 CPJ 148 : 1993 1 CLT 439

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Tribunals and Commissions04 May 1990

LUCKNOW DEVELOPMENT AUTHORITY- /Opp. Party Vs M.M. SOOD

National Consumer Disputes Redressal Commission · 1991 0 CPC 60 : 1991 1 CPR 612 : 1992 2 CPJ 499

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Tribunals and Commissions02 May 1990

COMMON CAUSE Vs DRUG CONTROLLER OF INDIA

National Consumer Disputes Redressal Commission · 1991 2 CPJ 698 : 1993 1 CLT 600

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Tribunals and Commissions30 Apr 1990

K.N. NAGARAJU Vs SENIOR MANAGER, CENTRAL BANK

National Consumer Disputes Redressal Commission · 1991 0 CPC 125 : 1991 1 CPJ 429 : 1991 2 CPR 98

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Tribunals and Commissions30 Apr 1990Appeal dismissed

SARASWATHIN KEMBHA Vs DIVISIONAL RAILWAY MANAGER, HUBLI DIVISION

National Consumer Disputes Redressal Commission · 1991 1 CPJ 539

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Tribunals and Commissions24 Apr 1990Complaint allowed

AKHIL BHARATIYA GRAHAK PANCHAYAT Vs Chairman, Life Insurance Corporation of India

National Consumer Disputes Redressal Commission · 1991 1 CPJ 171

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Tribunals and Commissions24 Apr 1990Complaint Dismissed

Sarla Jain , S/SHRI SHEEL CHANDRA And NARESH CHANDRA Vs Unit Trust of India

National Consumer Disputes Redressal Commission · 1991 2 CPJ 34

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Tribunals and Commissions23 Apr 1990Appeal allowed

MULLA COMPANY-/ Vs M.M. BHALDAR

National Consumer Disputes Redressal Commission · 1993 1 CPJ 273

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Tribunals and Commissions22 Apr 1990Appeal dismissed

HARYANA STATE ELECTRICITY BOARD Vs DINESH KUMAR

National Consumer Disputes Redressal Commission · 1991 0 CPC 38 : 1991 2 CPJ 38 : 1993 2 CLT 45

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Tribunals and Commissions17 Apr 1990Appeal dismissed

KAPIL KUMAR TAYAL Vs GENERAL MANAGER, D.E.S.U.

National Consumer Disputes Redressal Commission · 1991 2 CPJ 184 : 1991 2 CPR 457

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Tribunals and Commissions10 Apr 1990Appeal dismissed

Usha Rani Gupta Vs GENERAL MANAGER, D.E.S.U.

National Consumer Disputes Redressal Commission · 1991 2 CPJ 167 : 1991 2 CPR 429

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Tribunals and Commissions10 Apr 1990Complaint partly accepted

SUSHILA DEVI Vs RAJ SUDHA TOWERS (P) LTD. And OTHERS

National Consumer Disputes Redressal Commission · 1991 0 CPC 213 : 1991 1 CPJ 620 : 1991 2 CPR 477

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Tribunals and Commissions06 Apr 1990Appeal dismissed

JAIDEV PRASAD SINGH Vs AUTO TRACTOR LTD.

National Consumer Disputes Redressal Commission · 1991 0 CPC 302 : 1991 1 CPJ 34 : 1993 1 CLT 172

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Tribunals and Commissions06 Apr 1990Appeals dismissed

AUTO TRACTOR LTD Vs JAIDEV PRASAD SINGH

National Consumer Disputes Redressal Commission · 1992 2 CPJ 448

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Tribunals and Commissions06 Apr 1990Complaint dismissed

K.Rangaswamy Vs JAVA VITTAL

National Consumer Disputes Redressal Commission · 1991 0 CPC 58 : 1991 1 CPJ 685

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