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National Consumer Disputes Redressal Commission judgments, 1990

187 judgments · page 6 of 10

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Tribunals and Commissions25 Sept 1990Appeal dismissed

Sarla Jain Vs Unit Trust of India

National Consumer Disputes Redressal Commission · 1991 0 CPC 239 : 1991 1 CPJ 320 : 1991 1 CPR 175 : 1993 1 CLT 24

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Tribunals and Commissions25 Sept 1990

HYDERABAD INSDUSTRIES LTD. Vs JOHRILAL SANCHETTI

National Consumer Disputes Redressal Commission · 1992 2 CPJ 506

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Tribunals and Commissions25 Sept 1990Appeal allowed

GUPTA ENTERPRISES Vs Shakuntala Gupta

National Consumer Disputes Redressal Commission · 1991 2 CPJ 493 : 1991 2 CPR 566

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Tribunals and Commissions24 Sept 1990Appeal partly allowed

L.M.L LTD. Vs GRAHAK PARISHAD, SURAT

National Consumer Disputes Redressal Commission · 1991 2 CPJ 269

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Tribunals and Commissions24 Sept 1990Order modified

S.RAJASHEKAR Vs LOHIA MACHINES LTD., M/S. LML CUSTOMERS SERVICE CELL

National Consumer Disputes Redressal Commission · 1991 1 CPJ 139

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Tribunals and Commissions24 Sept 1990Appeal allowed

MANTORA OIL PRODUCTS (P) LTD., KANPUR Vs ORIENTAL INSURANCE COMPANY LTD., KANPUR

National Consumer Disputes Redressal Commission · 1991 0 CPC 282 : 1991 1 CPJ 323 : 1991 1 CPR 181

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Tribunals and Commissions18 Sept 1990Appeal partly allowed

MANAGER TELEPHONE NIGAM LTD. Vs LEO REBELLO

National Consumer Disputes Redressal Commission · 1993 1 CPJ 446

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Tribunals and Commissions18 Sept 1990Appeal partly allowed

P.K.GOEL Vs GENERAL MANAGER, TELEPHONES, DISTRICT JAIPUR

National Consumer Disputes Redressal Commission · 1992 0 CPC 75 : 1992 1 CPJ 69

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Tribunals and Commissions17 Sept 1990Appeal dismissed

N.K.GOYLE Vs REGISTRAR, INDIAN INSTITUTE OF TECHNOLOCY, BOMBAY

National Consumer Disputes Redressal Commission · 1991 2 CPJ 614 : 1991 2 CPR 16

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Tribunals and Commissions14 Sept 1990Complaint dismissed

RAWAT ENTERPRISES P. LTD. Vs National Insurance Company Limited

National Consumer Disputes Redressal Commission · 1991 1 CPJ 240

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Tribunals and Commissions11 Sept 1990Appeal dismissed

S.N.KASHYAP Vs RAJA REDDY

National Consumer Disputes Redressal Commission · 1991 2 CPJ 363

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Tribunals and Commissions01 Sept 1990Appeal dismissed

ALEX J.REBELLO Vs L.I.C. of India

National Consumer Disputes Redressal Commission · 1991 1 CPJ 418 : 1991 2 CPR 90

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Tribunals and Commissions01 Sept 1990Appeal partly allowed

BHAMY V.SHENOY Vs Divisional Controller, Karnataka State Road Transport Corporation

National Consumer Disputes Redressal Commission · 1991 0 CPC 89 : 1991 1 CPJ 122 : 1991 1 CPR 512

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Tribunals and Commissions01 Sept 1990Appeal partly allowed

BHAMY V.SHENOY Vs D.C.KARNATAKA STATE ROAD TRANSPORT CORP

National Consumer Disputes Redressal Commission · 1992 3 CPJ 383

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Tribunals and Commissions30 Aug 1990Appeal allowed

ANGELA FONSECA Vs CORAL LAWNS

National Consumer Disputes Redressal Commission · 1991 0 CPC 521 : 1991 2 CPJ 670 : 1991 2 CPR 5

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Tribunals and Commissions28 Aug 1990Appeal dismissed

G.M., B.E.S.T., BOMBAY Vs MILIND G. DIXIT

National Consumer Disputes Redressal Commission · 1991 0 CPC 698 : 1991 2 CPJ 581

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Tribunals and Commissions23 Aug 1990Appeal No. 8 decreed, Appeal No. 6 dismissed

RAY ELECTRONICS-/O.P. Vs SARLABEN SUNDERLAL SHAH

National Consumer Disputes Redressal Commission · 1991 2 CPR 253 : 1993 2 CPJ 703

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Tribunals and Commissions21 Aug 1990Petition dismissed

JANTA MACHINE TOOLS Vs Oriental Insurance Co. Ltd.

National Consumer Disputes Redressal Commission · 1991 1 CPJ 234 : 1991 2 CPR 18 : 1992 0 CPC 19 : 1992 1 SLJ 988 : 1993 1 CLT 13

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Tribunals and Commissions08 Aug 1990Appeal dismissed

AUTO SKILLS @ RENUKA ENTERPRISES Vs YUVA LEKHAK ABHIYAN

National Consumer Disputes Redressal Commission · 1991 2 CPJ 563 : 1991 2 CPR 39

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Tribunals and Commissions06 Aug 1990Appeal dismissed

PUNJAB HOUSING DEVELOPMENT BOARD Vs SHRI ANIL SHARMA

National Consumer Disputes Redressal Commission · 1991 0 CPC 601 : 1991 2 CPJ 583 : 1991 2 CPR 630 : 1993 2 CLT 92

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