Tribunals and Commissions13 Nov 1990Appeal allowed
J.D.SHARMA Vs MARUTI UDYOG LIMITED M/S. MODERN AUTOMOBILES, M/S. MODERN AUTOMOBILES
National Consumer Disputes Redressal Commission · 1991 0 CPC 350 : 1991 1 CPJ 126 : 1991 1 CPR 436
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1990
187 judgments · page 4 of 10
Tribunals and Commissions13 Nov 1990Complaint dismissed
B.P.JAIN Vs SUBHASH CHADHA
National Consumer Disputes Redressal Commission · 1991 1 CPJ 692
Tribunals and Commissions12 Nov 1990Complaint dismissed
H.JOB Vs EXECUTOR, TRUSTEE And TAXATION SECTION
National Consumer Disputes Redressal Commission · 1993 1 CPJ 249
Tribunals and Commissions12 Nov 1990Complaint dismissed
PREM LATA BANGAD Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1991 0 CPC 188 : 1991 1 CPJ 423 : 1991 2 CPR 239
Tribunals and Commissions09 Nov 1990
SANTOSH SHARMA Vs State Bank of India
National Consumer Disputes Redressal Commission · 1991 0 CPC 529 : 1991 1 CPR 103 : 1991 2 CPJ 262
Tribunals and Commissions09 Nov 1990Appeal succeeded
Punjab National Bank Vs PUSHKAR WOOLENS PVT. LTD.
National Consumer Disputes Redressal Commission · 1991 0 CPC 285 : 1991 1 CPJ 627 : 1993 1 CLT 76
Tribunals and Commissions09 Nov 1990
BHANAMAL GULZARILAL PVT. LTD. Vs Union of India
National Consumer Disputes Redressal Commission · 1992 2 CPJ 512
Tribunals and Commissions09 Nov 1990Complaint rejected
TRAVELS And TRADES PVT. LTD. Vs SWARAJ MAZDA LTD.
National Consumer Disputes Redressal Commission · 1991 0 CPC 329 : 1991 1 CPJ 681
Tribunals and Commissions08 Nov 1990Appeal allowed
SHASHI GAS AGENCY Vs SATYABHAMMA CHACHAN
National Consumer Disputes Redressal Commission · 1991 2 CPJ 25
Tribunals and Commissions08 Nov 1990Appeal allowed
APPOLLO TUBES LTD. Vs LAL CHAND MALHOTRA
National Consumer Disputes Redressal Commission · 1993 1 CPJ 308
Tribunals and Commissions07 Nov 1990Petition accordingly allowed
KAILASH KUMARI Vs NARENDRA ELECTRONICS
National Consumer Disputes Redressal Commission · 1991 0 CPC 403 : 1991 2 CPJ 279
Tribunals and Commissions07 Nov 1990Revision allowed
KAILASH KUMARI Vs PROP. SHANKAR And CO.
National Consumer Disputes Redressal Commission · 1991 1 CPR 107 : 1992 2 CPJ 443 : 1993 1 CLT 205
Tribunals and Commissions07 Nov 1990
RAJESH INDUSTRIES Vs Punjab National Bank
National Consumer Disputes Redressal Commission · 1991 0 CPC 635 : 1991 2 CPJ 471 : 1993 1 CLT 581
Tribunals and Commissions07 Nov 1990Appeal dismissed
HOUSING BOARD HARYANA Vs Indu Sharma
National Consumer Disputes Redressal Commission · 1992 2 CPJ 504
Tribunals and Commissions07 Nov 1990Petition accordingly allowed
SRI SRINIWAS AGARWAL Vs DISTT. HORTICULTURE OFFICER, KANPUR
National Consumer Disputes Redressal Commission · 1991 0 CPC 186 : 1991 1 CPR 357 : 1991 2 CPJ 720 : 1993 1 CLT 604
Tribunals and Commissions06 Nov 1990Appeal dismissed
M.C.D. (D.E.S.U.) Vs BUDH PARKASH
National Consumer Disputes Redressal Commission · 1992 1 CPJ 314
Tribunals and Commissions06 Nov 1990Appeal dismissed
SIBA PRASAD DASS Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1991 0 CPC 145 : 1991 1 CPJ 615 : 1993 1 CLT 74
Tribunals and Commissions06 Nov 1990Appeal allowed
NOZAR J.IRANI Vs GENERAL MANAGER, MAHARASHTRA TELEPHONE NIGAM LTD., BOMBAY
National Consumer Disputes Redressal Commission · 1991 1 CPJ 186
Tribunals and Commissions06 Nov 1990Appeal allowed
ANIL GUPTA Vs GENERAL MANAGER, NORTHERN RAILWAYS
National Consumer Disputes Redressal Commission · 1991 2 CPJ 308 : 1992 0 CPC 72 : 1993 2 CLT 68
Tribunals and Commissions05 Nov 1990Complaint dismissed
S.P.THIRUMALA RAO Vs M.D.KARNATAKA STATE ROAD TRANSPORT
National Consumer Disputes Redressal Commission · 1991 0 CPC 168 : 1991 1 CPJ 641