Tribunals and Commissions26 Nov 1990Appeal dismissed
GIAN CHAND MITTAL Vs VICE-CHAIRMAN, D.D.A.
National Consumer Disputes Redressal Commission · 1993 0 CPC 610 : 1993 1 CPJ 302 : 1993 2 CLT 359 : 1993 2 CPR 221
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1990
187 judgments · page 3 of 10
Tribunals and Commissions24 Nov 1990Complaint dismissed
NARAYANAN UNNI Vs ADMINISTRATIVE OFFICER, KERALA STATE HOUSING BOARD
National Consumer Disputes Redressal Commission · 1991 2 CPJ 462 : 1991 2 CPR 65
Tribunals and Commissions24 Nov 1990Objection overruled
C.K.JAYAPALAN Vs M.O.HASSAN KUTHOOS MARICAR, PONDICHERRY
National Consumer Disputes Redressal Commission · 1991 0 CPC 343 : 1991 1 CPJ 472 : 1991 2 CPR 418
Tribunals and Commissions23 Nov 1990Complaint dismissed
C.Chandran Vs M.P.Ramachandran
National Consumer Disputes Redressal Commission · 1991 0 CPC 63 : 1991 1 CPJ 405 : 1991 2 CPR 50
Tribunals and Commissions21 Nov 1990Appeal partly allowed
TELEGRAPH MASTER (O) BELGAUM Vs E.F. D'SILVA
National Consumer Disputes Redressal Commission · 1991 0 CPC 46 : 1991 1 CPJ 394 : 1991 2 CPR 105
Tribunals and Commissions21 Nov 1990Complaint allowed with cost
AKHIL BHARTIYA GRAHAK PANCHAYAT Vs GUJARAT GRAM GRUH NIRMAN BOARD
National Consumer Disputes Redressal Commission · 1991 2 CPJ 218 : 1991 2 CPR 219
Tribunals and Commissions21 Nov 1990Complaint disposed of
Consumer Education and Research Society Vs GODREJ SOAPS LTD.
National Consumer Disputes Redressal Commission · 1991 1 CPJ 589
Tribunals and Commissions21 Nov 1990Ordered accordingly
VANI TALKIES Vs SECRETARY, KARNATAKA ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1991 1 CPJ 226
Tribunals and Commissions20 Nov 1990Complaint dismissed with costs
R.B.SHARMA Vs VIRENDER LAMBA
National Consumer Disputes Redressal Commission · 1992 3 CPJ 163
Tribunals and Commissions18 Nov 1990Appeal dismissed
ARADHANA TRAVEL SERVICES, BOMBAY Vs RAMCHANDRA C. KALE
National Consumer Disputes Redressal Commission · 1991 0 CPC 113 : 1991 1 CPJ 582 : 1991 1 CPR 134
Tribunals and Commissions17 Nov 1990Appeal dismissed
K.R. GANESHA RAO Vs SANGEETHA APARTMENT OWNERS ASSOCIATION
National Consumer Disputes Redressal Commission · 1991 1 CPJ 160
Tribunals and Commissions17 Nov 1990Appeal allowed
KANHAIYA LAL BIYANI Vs RASTHAN HOUSING BOARD
National Consumer Disputes Redressal Commission · 1991 1 CPJ 603
Tribunals and Commissions16 Nov 1990Revision petition dismissed
RAJASTHAN MEDICAL STORE Vs VIJAY KUMAR DAYA
National Consumer Disputes Redressal Commission · 1992 1 CPJ 156
Tribunals and Commissions15 Nov 1990Appeal dismissed
CHANDRA SHEKHAR PARASHAR Vs MOHAN GAS AGENCIES
National Consumer Disputes Redressal Commission · 1991 2 CPJ 364
Tribunals and Commissions15 Nov 1990Complaint rejected
JAGRAJ SINGH Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 1991 2 CPJ 538
Tribunals and Commissions14 Nov 1990Appeal allowed
VINOD TEXTILES Vs STATE BANK OF BIKANER
National Consumer Disputes Redressal Commission · 1991 2 CPJ 311
Tribunals and Commissions14 Nov 1990Complaint rejected
NATHMAL ASHOK KUMAR Vs WESTERN RAILWAY
National Consumer Disputes Redressal Commission · 1991 1 CPJ 618
Tribunals and Commissions13 Nov 1990Complaint adjourned
PRABHAT BAG FACTORY Vs United India Insurance
National Consumer Disputes Redressal Commission · 1991 0 CPC 430 : 1991 2 CPJ 327
Tribunals and Commissions13 Nov 1990Complaint dismissed with costs
S.C. CHIBBAR Vs Air India Corporation
National Consumer Disputes Redressal Commission · 1993 1 CPJ 482
Tribunals and Commissions13 Nov 1990Appeal dismissed
HOUSING BOARD, HARYANA Vs S.L.CHAUDHARY
National Consumer Disputes Redressal Commission · 1991 0 CPC 295 : 1991 1 CPJ 140 : 1991 1 CPR 515 : 1993 2 CLT 277