Tribunals and Commissions12 Dec 1990Complaint partly allowed
ASHOK CONSTRUCTION CO. Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1991 1 CPJ 694
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1990
187 judgments · page 2 of 10
Tribunals and Commissions12 Dec 1990Petition allowed
N.SAHADEVAN Vs Manager, Syndicate Bank
National Consumer Disputes Redressal Commission · 1991 0 CPC 637 : 1991 2 CPJ 505 : 1991 2 CPR 617
Tribunals and Commissions11 Dec 1990Appeal partly allowed
NAND LAL SHARMA. Vs RAJASTHAN STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1991 2 CPJ 378
Tribunals and Commissions10 Dec 1990Appeal dismissed
CHAUDHARY AUTO MOBILES, HISSAR Vs Anil kumar
National Consumer Disputes Redressal Commission · 1991 0 CPC 310 : 1991 1 CPJ 104 : 1991 1 CPR 470
Tribunals and Commissions07 Dec 1990Order remanded
ASHOK KUMAR Vs Subhash Chand
National Consumer Disputes Redressal Commission · 1991 0 CPC 642 : 1991 2 CPJ 513 : 1991 2 CPR 656 : 1993 2 CLT 88
Tribunals and Commissions06 Dec 1990Appeal dismissed
MONA PLAST ENTERPRISES Vs INDIAN PETROCHEMICALS CORPN. LTD
National Consumer Disputes Redressal Commission · 1991 1 CPJ 124 : 1993 1 CLT 95
Tribunals and Commissions06 Dec 1990Revision dismissed
GANGA SARAN Vs HASANPUR GAS AGENCY
National Consumer Disputes Redressal Commission · 1992 2 CPJ 394 : 1993 1 CLT 70
Tribunals and Commissions05 Dec 1990Appeal partly allowed
Karnataka Housing Board Vs B.NAGARAJA SHETTY
National Consumer Disputes Redressal Commission · 1991 0 CPC 85 : 1991 1 CPJ 91 : 1991 1 CPR 476
Tribunals and Commissions05 Dec 1990Appeal dismissed
MOTIBAI DALVI HOSPITAL Vs M.I.GVILKAR
National Consumer Disputes Redressal Commission · 1991 0 CPC 52 : 1991 1 CPR 334 : 1991 2 CPJ 684
Tribunals and Commissions05 Dec 1990Complaint partly allowed
MOHAN LAL And SONS Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1991 1 CPJ 556
Tribunals and Commissions04 Dec 1990Complaint dismissed
LUCKY STAR ESTATE (I) Vs LAXMI BOILERS (NORTH)
National Consumer Disputes Redressal Commission · 1991 0 CPC 80 : 1991 1 CPJ 471 : 1991 2 CPR 100
Tribunals and Commissions04 Dec 1990Appeal dismissed
United India Insurance Co. Limited Vs ASHOKA DEPARTMENTAL STORES
National Consumer Disputes Redressal Commission · 1991 1 CPJ 467 : 1991 2 CPR 81
Tribunals and Commissions03 Dec 1990Appeal allowed
SHYAM COMPUTER SYSTEMS (P) LTD. Vs PREM KUMARI SEHGAL
National Consumer Disputes Redressal Commission · 1993 2 CPJ 760
Tribunals and Commissions01 Dec 1990Complaint rejected
BHANWARLAL Vs STATION SUPERINTENDENT, RAHURI
National Consumer Disputes Redressal Commission · 1991 2 CPJ 248 : 1991 2 CPR 481
Tribunals and Commissions29 Nov 1990Complaint partly allowed
SOVINTORG (INDIA) PVT. LTD. Vs State Bank of India
National Consumer Disputes Redressal Commission · 1991 0 CPC 291 : 1991 1 CPJ 254
Tribunals and Commissions29 Nov 1990Appeal Partly allowed
GHANSHYAM LAL KABRS Vs DIRECTOR, STATE INSURANCE AND P.F.DEPt.
National Consumer Disputes Redressal Commission · 1991 2 CPJ 714
Tribunals and Commissions29 Nov 1990Appeal allowed
USHA RECTIFIER Vs JAYSHREE PUSHKAR RAI
National Consumer Disputes Redressal Commission · 1991 0 CPC 574 : 1992 2 CPJ 763
Tribunals and Commissions28 Nov 1990Complaint dismissed
R.RAMACHANDRA, MASTER Vs SURESH And ASHOK
National Consumer Disputes Redressal Commission · 1991 1 CPJ 231
Tribunals and Commissions27 Nov 1990Complaint allowed with costs
MUMBAI GRAHAK PANCHAYAT Vs CHAMUNDI MOPEDS LTD
National Consumer Disputes Redressal Commission · 1992 3 CPJ 664
Tribunals and Commissions26 Nov 1990Appeal allowed
ASSISTANT MANAGER, BPL INDIA Vs S.R.TUSHAR THE ASST. AREA SERVICE MANAGER, VENKATESHWARA SALES INTERNATIONAL
National Consumer Disputes Redressal Commission · 1991 0 CPC 86 : 1991 1 CPJ 155 : 1991 1 CPR 421