Tribunals and Commissions01 Nov 1990Appeal dismissed with costs
MRF LIMITED Vs ASHOK LUTHRA
National Consumer Disputes Redressal Commission · 1992 3 CPJ 148 : 1994 1 CLT 114
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1990
187 judgments · page 5 of 10
Tribunals and Commissions31 Oct 1990Complaint dismissed
T.M.EAPEN Vs JAINA AUTOMOBILES,COCHIN
National Consumer Disputes Redressal Commission · 1991 1 CPJ 420 : 1991 2 CPR 49
Tribunals and Commissions31 Oct 1990Case remanded
SECRETARY, KARNATAKA ELECTRICITY BOARD Vs SECRETARY, BELLARY CITIZENS FORUM
National Consumer Disputes Redressal Commission · 1991 1 CPJ 97
Tribunals and Commissions29 Oct 1990Appeals allowed
CHIEF DIVISIONAL MANAGER, I. O. C. Vs M.B.NATARAJ
National Consumer Disputes Redressal Commission · 1991 1 CPJ 246
Tribunals and Commissions27 Oct 1990Appeal allowed
MADRAS AUTO SERVICE, HUBLI Vs VISHAL AUTOMOBILES
National Consumer Disputes Redressal Commission · 1991 2 CPJ 386
Tribunals and Commissions23 Oct 1990Appeal dismissed
SRI A.V. NARAYAN Vs COMMISSIONER
National Consumer Disputes Redressal Commission · 1991 1 CPJ 147
Tribunals and Commissions23 Oct 1990Appeal dismissed
SRI SHANTHAPPA, GULBARGA Vs MANAGER, PUNJAB NATIONAL BANK, GULBARGA
National Consumer Disputes Redressal Commission · 1991 1 CPJ 643
Tribunals and Commissions22 Oct 1990Appeal dismissed
BHUSHAN Vs Rakesh Aggarwal
National Consumer Disputes Redressal Commission · 1991 0 CPC 261 : 1991 1 CPJ 149 : 1991 1 CPR 484 : 1993 2 CLT 478
Tribunals and Commissions22 Oct 1990Appeal dismissed
ALANKAR CYCLE MARKET Vs V.R.SRINIVASA DESIK
National Consumer Disputes Redressal Commission · 1991 0 CPC 167 : 1991 1 CPJ 238
Tribunals and Commissions11 Oct 1990
RAJASTHAN STATE INDUSTRIAL DEVELOPMENT And INVESTMENT CORPORATION LIMITED Vs PREMIER PAINTS
National Consumer Disputes Redressal Commission · 1991 0 CPC 54 : 1991 1 CPR 614 : 1991 2 CPJ 599
Tribunals and Commissions10 Oct 1990Appeal dismissed
MADRAS PROVINCIAL CONSUMER ASSOCIATION Vs Department of telecommunications
National Consumer Disputes Redressal Commission · 1991 0 CPC 81 : 1991 1 CPJ 479 : 1991 1 CPR 609 : 1993 1 CLT 69
Tribunals and Commissions10 Oct 1990Appeal dismissed
LUCKNOW DEVELOPMENT AUTHORITY Vs ROOP KISHORE TANDON
National Consumer Disputes Redressal Commission · 1992 2 CPJ 503 : 1993 1 CLT 359
Tribunals and Commissions10 Oct 1990Appeal dismissed
HARYANA CREDIT And LEASING LTD. Vs KRISHAN MUNJAL
National Consumer Disputes Redressal Commission · 1991 0 CPC 13 : 1991 1 CPJ 93 : 1991 1 CPR 467 : 1993 2 CLT 465
Tribunals and Commissions09 Oct 1990Appeal dismissed
MAHANAGAR TELEPHONE NIGAM LTD. Vs VINOD V. KARKARE
National Consumer Disputes Redressal Commission · 1991 2 CPJ 655 : 1991 2 CPR 3
Tribunals and Commissions09 Oct 1990Complaint dismissed
VASANT KOLHATKAR Vs COMMR., THANE MUNICIPAL CORPORATION
National Consumer Disputes Redressal Commission · 1991 0 CPC 524 : 1991 2 CPJ 578 : 1991 2 CPR 41
Tribunals and Commissions09 Oct 1990Appeal allowed
D.R. JOSHI Vs Motor Industries Co. Ltd.
National Consumer Disputes Redressal Commission · 1991 0 CPC 111 : 1991 2 CPJ 619 : 1991 2 CPR 14
Tribunals and Commissions09 Oct 1990Appeal dismissed
MAHANAGAR TELEPHONE NIGAM LTD. Vs N.N. JOSHI
National Consumer Disputes Redressal Commission · 1991 2 CPJ 635
Tribunals and Commissions09 Oct 1990Appeal dismissed
JAHANGIR B.GAI Vs WESTERN INDIA AUTOMOBILE ASSOCIATION
National Consumer Disputes Redressal Commission · 1991 2 CPJ 632 : 1991 2 CPR 13
Tribunals and Commissions09 Oct 1990Complaint rejected
AGARWAL DYEING INDUSTRIES Vs Rajasthan Financial Corporation
National Consumer Disputes Redressal Commission · 1991 2 CPJ 341
Tribunals and Commissions26 Sept 1990Ordered accordingly
B.L. CHAKKU Vs DISTRICT TELECOM ENG.
National Consumer Disputes Redressal Commission · 1991 1 CPJ 263 : 1992 0 CPC 260 : 1993 2 CLT 303