Tribunals and Commissions04 Aug 1990Complaint allowed accordingly
P.Nagabhushana Rao Vs Union Bank of India
National Consumer Disputes Redressal Commission · 1991 1 CPJ 352
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1990
187 judgments · page 7 of 10
Tribunals and Commissions31 Jul 1990Complaint disposed of
GOPAN STORES, MANALI Vs RAVI FROST REFRIGERATION, AMBALA CANTT
National Consumer Disputes Redressal Commission · 1991 1 CPJ 191 : 1992 0 CPC 148 : 1993 2 CLT 480
Tribunals and Commissions30 Jul 1990Complaint partly allowed
ESCON PRIVATE LTD Vs KARNATAKA ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1991 1 CPJ 450 : 1991 2 CPR 269
Tribunals and Commissions28 Jul 1990Appeal dismissed
DIVISIONAL ENGINEER, TELECOM Vs VIDYASAGAR
National Consumer Disputes Redressal Commission · 1992 3 CPJ 344
Tribunals and Commissions24 Jul 1990Complaint dismissed
PAWAN KUMAR BIRLA Vs BRANCH MANAGER, STATE BANK OF BIKANER And JAIPUR
National Consumer Disputes Redressal Commission · 1991 1 CPJ 192 : 1992 1 CPR 15
Tribunals and Commissions23 Jul 1990Appeal allowed
KADAVABHAI ARJANBHAI CHITRODA Vs CHIEF ENGINEER, (RURAL ELECTRIHCATION) GUJARAT ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1991 2 CPR 414 : 1992 2 CPJ 563
Tribunals and Commissions21 Jul 1990
STATE BANK OF HYDERABAD Vs Bairi Lingam
National Consumer Disputes Redressal Commission · 1991 1 CPJ 362
Tribunals and Commissions19 Jul 1990
KAMLAKAR KASHINATH BADWA Vs MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
National Consumer Disputes Redressal Commission · 1991 0 CPC 670 : 1991 2 CPJ 609 : 1991 2 CPR 20
Tribunals and Commissions16 Jul 1990Award partly allowed
GURURAJ H. NAIK Vs COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1991 0 CPC 149 : 1991 1 CPJ 509
Tribunals and Commissions13 Jul 1990Petition dismissed
GITANJALI CEMENTS PVT. LTD. Vs APPLIED INDUSTRIAL PRODUCTS (P) LTD. And OTHERS
National Consumer Disputes Redressal Commission · 1991 0 CPC 316 : 1991 1 CPJ 332 : 1993 1 CLT 34
Tribunals and Commissions12 Jul 1990Appeal allowed
FAROOK HAJI ISMAIL SAYA Vs GAVABHAI BHESANIA
National Consumer Disputes Redressal Commission · 1991 0 CPC 622 : 1991 2 CPJ 452 : 1991 2 CPR 193
Tribunals and Commissions11 Jul 1990Appeal allowed
S.A.BAGAYATKAR Vs SUVIDHA TRADING CORPORATION
National Consumer Disputes Redressal Commission · 1991 2 CPJ 627 : 1991 2 CPR 15
Tribunals and Commissions26 Jun 1990Appeal allowed
SUPERINTENDENT OF POST OFFICES Vs GRAHAK PARISHAD
National Consumer Disputes Redressal Commission · 1991 0 CPC 133 : 1991 2 CPJ 490 : 1991 2 CPR 138
Tribunals and Commissions25 Jun 1990Appeal dismissed with cost
PREMATIC INTERNATIONAL ELECTRONICS Vs K. SUBBARAMAN
National Consumer Disputes Redressal Commission · 1992 3 CPJ 120
Tribunals and Commissions12 Jun 1990Complaint dismissed
K.T.SHIVAIAH Vs Chairman
National Consumer Disputes Redressal Commission · 1991 2 CPJ 82
Tribunals and Commissions01 Jun 1990Petition dismissed
MANGILAL Vs CHAIRMAN, DISTRICT RURAL DEVELOPMENT AGENCY
National Consumer Disputes Redressal Commission · 1991 1 CPJ 474 : 1991 2 CPR 92
Tribunals and Commissions28 May 1990Appeal allowed
CHAIRMAN, B.W.S. Vs HINDUSTAN DEALERS LTD.
National Consumer Disputes Redressal Commission · 1993 1 CPJ 178
Tribunals and Commissions24 May 1990Appeal accepted
BYFORD Vs RAMESH TANEJA
National Consumer Disputes Redressal Commission · 1991 0 CPC 152 : 1991 1 CPJ 586
Tribunals and Commissions21 May 1990Complaint dismissed
A.SRINIVASAMURTHY Vs Chairman, Bangalore Development Authority
National Consumer Disputes Redressal Commission · 1991 1 CPJ 657
Tribunals and Commissions15 May 1990Appeal partly allowed
C.L.JAGANNATH Vs CHAIRMAN B.D.A
National Consumer Disputes Redressal Commission · 1991 2 CPJ 88