BIHAR STATE FOOD And CIVIL SUPPLIES CORP. LTD. Vs Tata Engineering and Locomotive Co. Ltd
National Consumer Disputes Redressal Commission · 1992 1 CPR 148 : 1992 2 CPJ 509 : 1993 1 CLT 365
COURT ARCHIVE
187 judgments · page 9 of 10
National Consumer Disputes Redressal Commission · 1992 1 CPR 148 : 1992 2 CPJ 509 : 1993 1 CLT 365
National Consumer Disputes Redressal Commission · 1991 0 CPC 628 : 1991 2 CPJ 503 : 1991 2 CPR 631
National Consumer Disputes Redressal Commission · 1991 0 CPC 131 : 1991 1 CPR 492 : 1992 2 CPJ 441 : 1993 1 CLT 204
National Consumer Disputes Redressal Commission · 1992 1 CPJ 318
National Consumer Disputes Redressal Commission · 1991 0 CPC 305 : 1991 1 CPJ 115 : 1991 1 CPR 486 : 1993 2 CLT 473
National Consumer Disputes Redressal Commission · 1991 0 CPC 448 : 1991 2 CPJ 142 : 1991 2 CPR 519
National Consumer Disputes Redressal Commission · 1991 1 CPJ 23
National Consumer Disputes Redressal Commission · 1991 0 CPC 57 : 1991 1 CPJ 335 : 1991 1 CPR 531 : 1993 1 CLT 37
National Consumer Disputes Redressal Commission · 1991 1 CPJ 75
National Consumer Disputes Redressal Commission · 1991 0 CPC 631 : 1991 1 CPR 498 : 1992 2 CPJ 442
National Consumer Disputes Redressal Commission · 1991 1 CPJ 65
National Consumer Disputes Redressal Commission · 1991 0 CPC 192 : 1991 1 CPR 364 : 1992 2 CPJ 439 : 1993 1 CLT 202
National Consumer Disputes Redressal Commission · 1991 0 CPC 559 : 1991 1 CPJ 236 : 1993 1 CLT 16
National Consumer Disputes Redressal Commission · 1991 2 CPJ 130
National Consumer Disputes Redressal Commission · 1991 1 CPJ 675
National Consumer Disputes Redressal Commission · 1991 0 CPC 387 : 1991 1 CPJ 481 : 1993 2 CLT 293
National Consumer Disputes Redressal Commission · 1991 2 CPJ 60
National Consumer Disputes Redressal Commission · 1992 0 CPC 93 : 1992 1 CPJ 64 : 1993 1 CLT 316
National Consumer Disputes Redressal Commission · 1991 0 CPC 66 : 1991 1 CPJ 206 : 1991 1 CPR 46 : 1993 1 CLT 3
National Consumer Disputes Redressal Commission · 1991 2 CPR 59 : 1992 2 CPJ 541 : 1993 1 CLT 387