Tribunals and Commissions17 Nov 2011Appeal dismissed.
Kuldip Singh Vs Northern Minerals Ltd
National Consumer Disputes Redressal Commission · 2012 1 CPJ 189
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2011
647 judgments · page 3 of 33
Tribunals and Commissions17 Nov 2011Revision Petition dismissed.
MAHIPAL SINGH Vs Unbvnl
National Consumer Disputes Redressal Commission · 2012 1 CPJ 241 : 2012 1 CPR 44
Tribunals and Commissions17 Nov 2011Revision Petition dismissed.
Amit Kumar Vs NEW INDIA ASSURANCE COMPANY
National Consumer Disputes Redressal Commission · 2012 1 CPJ 256
Tribunals and Commissions17 Nov 2011Revision Petition dismissed.
Subodh Choudhary Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2012 1 CPJ 258 : 2012 1 CPR 88
Tribunals and Commissions17 Nov 2011Revision Petition dismissed.
Chanan Preet Singh Vs United India Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2012 1 CPJ 341
Tribunals and Commissions16 Nov 2011Revision Petition dismissed.
Nand Kumari Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2012 1 CPJ 357
Tribunals and Commissions16 Nov 2011Revision Petition dismissed.
NATIONAL INSURANCE COMPANY LTD Vs Naina Un-Employed Transport Co-Operative Society Ltd
National Consumer Disputes Redressal Commission · 2012 1 CPJ 376
Tribunals and Commissions15 Nov 2011Revision Petitions dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs Ved Parkash
National Consumer Disputes Redressal Commission · 2012 1 CPJ 287
Tribunals and Commissions15 Nov 2011Revision Petition dismissed.
ORIENTAL INSURANCE COMPANY LTD Vs VEENA GUPTA
National Consumer Disputes Redressal Commission · 2012 1 CPJ 358
Tribunals and Commissions14 Nov 2011Revision Petitions dismissed.
Fiit Jee Ltd Vs MINATHI RATH
National Consumer Disputes Redressal Commission · 2012 1 CPJ 194
Tribunals and Commissions14 Nov 2011Revision Petition allowed.
Sushil Kumar Jain Vs United India Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2012 1 CPJ 204
Tribunals and Commissions14 Nov 2011Revision Petition dismissed.
NATIONAL INSURANCE COMPANY LTD Vs Hardeep Pal Singh
National Consumer Disputes Redressal Commission · 2012 1 CPJ 377
Tribunals and Commissions09 Nov 2011Appeal No. 241/2010 partly allowed. Appeal No. 211/2010 dismissed.
Telegraph Traffic Employees Vs B F Basthwala
National Consumer Disputes Redressal Commission · 2012 1 CPJ 200
Tribunals and Commissions04 Nov 2011
Sajini Vs Chaya Nursing Home
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 773 : 2011 4 CPJ 647 : 2012 1 CPR 111
Tribunals and Commissions04 Nov 2011
Haryana State Co-Operative Housing Federation Ltd. Vs GURDEV SINGH
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 770 : 2011 4 CPJ 654 : 2012 1 CPR 87
Tribunals and Commissions04 Nov 2011
Arcadia Securities Pvt. Ltd Vs R.K.Pandey
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 772 : 2011 4 CPJ 650 : 2012 1 CPR 108
Tribunals and Commissions04 Nov 2011petition is dismissed
B.Srinivasa Rao Vs Managing Director TAFE ACCESS Limited
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 769 : 2011 4 CPJ 666 : 2012 1 CPR 106
Tribunals and Commissions04 Nov 2011petitioners fail to deposit
General Manager-Cum-Chief Engineer, Bihar State Electricity Board Bhagalpur Vs Kaushalya Sinha
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 771 : 2012 1 CPR 93
Tribunals and Commissions04 Nov 2011Revision Petition dismissed.
D N Badoni Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2012 1 CPJ 272
Tribunals and Commissions04 Nov 2011Revision Petition dismissed.
BIHAR STATE ELECTRICITY BOARD Vs Kaushalya Sinha
National Consumer Disputes Redressal Commission · 2011 4 CPJ 660