Tribunals and Commissions30 Nov 2011Appeal No. 457 of 2004 allowed. Appeal No. 460 of 2004 dismissed.
Mohan Co. Pvt Ltd Vs Santosh Yadav
National Consumer Disputes Redressal Commission · 2012 1 CPJ 335
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2011
647 judgments · page 2 of 33
Tribunals and Commissions30 Nov 2011Revision Petition dismissed.
South Western Railway Vs Balasaheb Bangi Horamau
National Consumer Disputes Redressal Commission · 2011 4 CPJ 673
Tribunals and Commissions29 Nov 2011
ORIENTAL INSURANCE COMPANY LTD Vs J.M. Khanna
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 776 : 2012 1 CPJ 187
Tribunals and Commissions29 Nov 2011
National Travel Services Vs Gaurang Films
National Consumer Disputes Redressal Commission · 2012 1 CPJ 4
Tribunals and Commissions29 Nov 2011Revision Petition dismissed.
Bombay Golden Transport Pvt Ltd Vs Shiv Hari Texo
National Consumer Disputes Redressal Commission · 2012 1 CPJ 232
Tribunals and Commissions28 Nov 2011Revision Petition disposed of.
CENTRAL BANK OF INDIA Vs Madanlal Saran
National Consumer Disputes Redressal Commission · 2012 1 CPJ 253
Tribunals and Commissions25 Nov 2011Revision Petition allowed.
Priya Industries Vs National Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2012 1 CPJ 368
Tribunals and Commissions23 Nov 2011Revision Petition dismissed.
Dila Ram Verma Vs JOGINDER SINGH
National Consumer Disputes Redressal Commission · 2012 1 CPJ 245
Tribunals and Commissions23 Nov 2011Revision Petition dismissed.
Kendra Upadyayara Sanghu Vs Sri Mariswamy
National Consumer Disputes Redressal Commission · 2012 1 CPJ 247
Tribunals and Commissions23 Nov 2011Revision Petition allowed.
Khaitan Electricals Ltd Vs National Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2012 1 CPJ 276
Tribunals and Commissions23 Nov 2011Revision Petition disposed of.
Assistant Provident Fund Commissioner Hubli Vs Shankar
National Consumer Disputes Redressal Commission · 2012 1 CPJ 371
Tribunals and Commissions22 Nov 2011Revision Petition allowed
NATIONAL INSURANCE COMPANY LTD Vs Mehboob Khan
National Consumer Disputes Redressal Commission · 2012 1 CPJ 267
Tribunals and Commissions22 Nov 2011Revision Petition disposed of.
V S Malik Vs Avik Mukherjee
National Consumer Disputes Redressal Commission · 2012 1 CPJ 349
Tribunals and Commissions22 Nov 2011Revision Petition dismissed.
Vijay Shakti Vs Unit Trust of India
National Consumer Disputes Redressal Commission · 2012 1 CPJ 346
Tribunals and Commissions22 Nov 2011Revision Petition allowed.
NATIONAL INSURANCE CO LTD Vs Sri Chakravarthi Enterprises
National Consumer Disputes Redressal Commission · 2012 1 CPJ 344
Tribunals and Commissions22 Nov 2011Appeal dismissed
UNITED INDIA INSURANCE CO LTD Vs Goli Sridhar
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 688 : 2012 1 CPJ 101 : 2012 1 UC 220
Tribunals and Commissions18 Nov 2011above stated reasons we dismiss
Hansa Wire Product Pvt. Ltd. Vs United India Insurance Co. Ltd
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 775 : 2012 1 CPJ 93
Tribunals and Commissions18 Nov 2011Appeal dismissed.
G P Gupta Vs Mehrotra Pathology
National Consumer Disputes Redressal Commission · 2012 1 CPJ 264
Tribunals and Commissions18 Nov 2011Appeal partly allowed.
Classic Ceramic Industries Vs Principal Secretary Industries Department And Chairman Up State Indl Dev Corpn Ltd
National Consumer Disputes Redressal Commission · 2012 1 CPJ 355
Tribunals and Commissions18 Nov 2011Petition allowed
Rajil Khod Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 683 : 2011 4 CPJ 669 : 2012 1 UC 217