Tribunals and Commissions04 Nov 2011appeal dismissed
UNITED INDIA INSURANCE CO LTD Vs Milap Telecom
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 676 : 2012 1 CPJ 138 : 2012 1 CPR 114
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2011
647 judgments · page 4 of 33
Tribunals and Commissions04 Nov 2011petition dismissed
Rajan Kapoor Vs Estate Officer Huda Ambala
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 675 : 2012 1 CPJ 142 : 2012 1 CPR 97
Tribunals and Commissions04 Nov 2011partly allow
Skh Metals Limited Vs German Express Shipping Agency
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 665 : 2011 4 CPJ 636 : 2012 1 CPR 100
Tribunals and Commissions03 Nov 2011Revision Petition dismissed.
Jitmani Bhagat Vs National Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2012 1 CPJ 373
Tribunals and Commissions03 Nov 2011Revision Petition dismissed.
Nagamma Vs United India Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2012 1 CPJ 374
Tribunals and Commissions03 Nov 2011Revision Petition allowed.
Union of India Vs Medical Systems And Services
National Consumer Disputes Redressal Commission · 2012 1 CPJ 380
Tribunals and Commissions03 Nov 2011petition is dismissed
ASHOK JAIN Vs ORIENTAL INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 677 : 2012 1 CPJ 150 : 2012 1 CPR 125
Tribunals and Commissions03 Nov 2011petition is dismissed
Mani Ram Pareek Vs BHARAT SANCHAR NIGAM LTD
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 678 : 2012 1 CPJ 148 : 2012 1 CPR 122
Tribunals and Commissions03 Nov 2011
LIC OF INDIA Vs Surekha Rameshrao Mankar
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 679 : 2011 4 CPJ 663 : 2012 1 CPR 119
Tribunals and Commissions02 Nov 2011Appeal allowed
AIR FRANCE Vs Pasco Enterprises
National Consumer Disputes Redressal Commission · 2012 1 CPJ 1
Tribunals and Commissions02 Nov 2011Revision Petition dismissed.
Narasingha Choudhury Vs Neelakantham Departmental Store
National Consumer Disputes Redressal Commission · 2012 1 CPJ 260
Tribunals and Commissions02 Nov 2011Appeal dismissed
Palwinder Kaur Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2012 1 CPJ 144
Tribunals and Commissions01 Nov 2011 dismissed
Biswajit Saha, Proprietor, Prop. M/s Lokenath Industries Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 765 : 2012 1 CPJ 156
Tribunals and Commissions01 Nov 2011
SANJAY MITTAL Vs S.D.O. (OP), Division no. 2 U.H.B.V.N.L., Kurukshetra
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 763 : 2012 1 CPJ 155
Tribunals and Commissions01 Nov 2011petitions is dismissed
BSES Yamuna Power Ltd. Vs Neeraj Kumar
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 764 : 2012 1 CPJ 13
Tribunals and Commissions01 Nov 2011Revision Petitions dismissed.
Megacity Developers And Builders Ltd Vs Seetha Ratna K Rao
National Consumer Disputes Redressal Commission · 2012 1 CPJ 225
Tribunals and Commissions01 Nov 2011Complaint dismissed.
SUBE SINGH Vs Kotak Mahindra Bank
National Consumer Disputes Redressal Commission · 2012 1 CPJ 229
Tribunals and Commissions01 Nov 2011Revision Petition No. 1034/2007 dismissed. Revision Petition No. 1035/2007 allowed.
Aggarwal Agencies Vs UNITED INDIA INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2012 1 CPJ 365
Tribunals and Commissions31 Oct 2011 revision petition is allowed
Kalagonda Dhulgonda Patil Resident of Takawade Vs Manager Maharashtra State Seeds Corporation
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 767 : 2012 1 CPJ 160
Tribunals and Commissions31 Oct 2011petition fails and is accordingly dismissed
SDO (OP), Industrial Area Sub Division UHBVNL Yamuna Nagar Vs MOHAN SINGH
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 768