Tribunals and Commissions04 Jan 2011Petition is dismissed
K.M.Madappa Vs President and Members Karnataka State Consumer Redressal Commission
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 66
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2011
647 judgments · page 33 of 33
Tribunals and Commissions04 Jan 2011Petition is disposed of
HDFC Standard Life Insurance Co.Ltd. Vs Jayalaxmi
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 68
Tribunals and Commissions04 Jan 2011Revision Petition is accordingly disposed of
Marie Stopes Clinic Vs Guddi Bai
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 67
Tribunals and Commissions04 Jan 2011Petition stands disposed of
HARYANA URBAN DEVELOPMENT AUTHORITY Vs Promila Kumar Sikka
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 63 : 2011 1 UC 607 : 2011 3 CPJ 312 : 2011 87 ALLLR 109
Tribunals and Commissions03 Jan 2011Revision petition allow
Karnataka State Industrial Coop.Bank Vs Virupakshayya Chanveerayya
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 3 : 2011 1 CPJ 99 : 2011 1 CPR 204
Tribunals and Commissions03 Jan 2011Complaint dismissed.
Priyanka Overseas Ltd Vs KANDLA PORT TRUST
National Consumer Disputes Redressal Commission · 2011 1 CPJ 186 : 2011 1 CPR 215
Tribunals and Commissions02 Jan 2011petition is dismissed
Saha Financial Services Represented By Its Partners Vs BIPRADAS MANDAL
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 785 : 2012 1 CPR 38