Tribunals and Commissions14 Jan 2011Petition is allowed
St.Stephens Hospital Vs Johri Mal
National Consumer Disputes Redressal Commission · 2011 0 CTJ 397 : 2011 0 NCDRC 21 : 2011 2 CPJ 150
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2011
647 judgments · page 32 of 33
Tribunals and Commissions14 Jan 2011Petition is dismissed
Tata Sky Limited Vs Kamla Lall W/o Shri A.K.Lall
National Consumer Disputes Redressal Commission · 2011 0 CTJ 656 : 2011 0 NCDRC 15 : 2011 2 CPJ 93 : 2011 2 CPR 177
Tribunals and Commissions14 Jan 2011Revision Petition is accordingly dismissed
Jagdish Chandra Ahuja S/o Shri Manhoharlal Vs New India Assurance Company Ltd.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 14 : 2011 3 CPJ 302
Tribunals and Commissions14 Jan 2011Petition is dismissed
State Bank of India Vs Asha Dixit W/o Late Sh. Parmod Swaroop Dixit
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 12
Tribunals and Commissions13 Jan 2011Revision Petition is dismissed
M.Kumar S/o Late Sh. Hari Prasad Vs Vijay Kumar Srivastava S/o Late Sita Ram Prasad
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 9 : 2011 3 CPJ 113
Tribunals and Commissions13 Jan 2011Revision Petition is dismissed
Divisional Personal Officer South Central Railways Railway Divisional Office Vs Thollabandi Nagalakshmi W/O. Late Srinivasa Rao
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 7
Tribunals and Commissions13 Jan 2011Petition is dismissal
SUNIL AGARWAL Vs Arvind Malik
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 60 : 2011 3 CPJ 119
Tribunals and Commissions13 Jan 2011Petition stands allowed
Life Insurance Corporation of India Vs Satwant Kaur Sandhu
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 61
Tribunals and Commissions13 Jan 2011Revision Petition dismissed.
South Central Railways Vs Thollabandi Nagalakshmi
National Consumer Disputes Redressal Commission · 2011 3 CPJ 311
Tribunals and Commissions12 Jan 2011Petition is dismissed
Royal Jordanian Vs Shakuntala Rani
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 5 : 2011 1 CPJ 92 : 2011 1 CPR 207
Tribunals and Commissions12 Jan 2011
Prayagbai W/o Baburao Sarukh Vs CHIEF EXECUTIVE OFFICER
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 62 : 2011 1 UC 577
Tribunals and Commissions11 Jan 2011Petition is dismissed
Rama Devi Kumar Vs M.Bharat Kumar
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 4 : 2012 1 CPJ 217
Tribunals and Commissions10 Jan 2011
Life Insurance Corporation of India Vs Surat Mal Tak
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 31 : 2011 1 CPJ 107 : 2011 1 CPR 185 : 2011 1 UC 589
Tribunals and Commissions10 Jan 2011Revision Petition is accepted
D.S.Yadav Vs Managing Director Indian Railway Welfare Organization
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 32 : 2011 1 CPJ 109 : 2011 1 CPR 188
Tribunals and Commissions07 Jan 2011Petition is allowed
P.Jamjhute Vs Shiva Bai
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 6
Tribunals and Commissions06 Jan 2011
National Insurance Co.Ltd. Vs Raja Tukaram Shinde
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 65 : 2011 1 CPJ 262
Tribunals and Commissions06 Jan 2011Appeal dismiss
New India Assurance Co. Ltd. Vs Sukhdham India Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 59 : 2011 1 CPJ 112 : 2011 1 CPR 191
Tribunals and Commissions05 Jan 2011Revision Petition is allowed
United India Insurance Co. Ltd. Vs Inderjit Singh
National Consumer Disputes Redressal Commission · 2011 0 CTJ 152 : 2011 0 NCDRC 30 : 2011 1 CPJ 69 : 2011 1 CPR 200 : 2011 1 UC 602
Tribunals and Commissions05 Jan 2011
Sahib Exports India Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 707 : 2011 1 UC 594 : 2011 3 CPJ 297 : 2011 87 ALLLR 102
Tribunals and Commissions05 Jan 2011Revision Petition is disposed of
Ghaziabad Development Authority through its Secretary Vs YOGENDRA PAL TYAGI
National Consumer Disputes Redressal Commission · 2011 0 CTJ 148 : 2011 0 NCDRC 35 : 2011 1 CPJ 146 : 2011 1 CPR 196