Tribunals and Commissions19 Jan 2011
Pallonji And Co. Pvt. Ltd. Vs Unit Trust of India
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 29 : 2011 1 CPJ 95 : 2011 1 CPR 161
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2011
647 judgments · page 31 of 33
Tribunals and Commissions19 Jan 2011
Tata AIG General Insurance Company Ltd. Vs Pooja Gupta, D/o Shri J.M.Gupta
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 27 : 2011 1 CPJ 209
Tribunals and Commissions19 Jan 2011Petition is dismissed
Punjab State Power Corporation Board Vs Ekta Farmers Welfare Deep Tubewell Society
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 26 : 2011 1 CPJ 299
Tribunals and Commissions19 Jan 2011
K.C. Sharma Vs Ghaziabad Development Authority
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 28 : 2011 1 CPJ 208
Tribunals and Commissions18 Jan 2011Petition is dismissed
Mopar Builders and Developers Pvt. Ltd. Vs Unity Co-op Housing Society Ltd.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 19 : 2011 1 CPJ 71 : 2011 1 CPR 180
Tribunals and Commissions18 Jan 2011appeal partly allowed
East India Transport Agency Vs Voltas Limited
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 708 : 2011 1 CPJ 168 : 2011 1 CPR 156
Tribunals and Commissions18 Jan 2011Revision Petition is allowed
Pujeshwar Singh Son of Late Ramkrit Singh Vs Regional Manager The New India Assurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 34 : 2011 1 CPJ 259
Tribunals and Commissions18 Jan 2011Petition is accordingly dismissed
Life Insurance Corporation of India Vs Rupinder Kaur
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 18 : 2011 1 CPJ 104 : 2011 1 CPR 167
Tribunals and Commissions18 Jan 2011Revision Petition dismissed.
Dhiren Vs Kum Kum
National Consumer Disputes Redressal Commission · 2011 1 CPJ 316
Tribunals and Commissions17 Jan 2011
KAMAL KISHORE Vs Electronics Corporation of India Ltd.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 25 : 2011 1 CPJ 254
Tribunals and Commissions17 Jan 2011Petition is dismissed
Kalka primary Agricultural And Rural Development Bank Ltd. Vs Mam Chand
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 22 : 2011 1 CPJ 252
Tribunals and Commissions17 Jan 2011Revision Petition is disposed of accordingly
HMT Ltd. Vs Pradeep Singh Bijori
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 23 : 2011 1 CPJ 297
Tribunals and Commissions17 Jan 2011Petition is dismissed
K.Kerala Varma Vs State Bank of Travancore Vyttila Branch
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 16 : 2011 1 CPJ 250
Tribunals and Commissions17 Jan 2011Petition is dismissed
Oriental Insurance Co. Ltd. Vs Blan Coffee Curers Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 24 : 2011 1 CPJ 247
Tribunals and Commissions17 Jan 2011Petition is allowed
BIHAR STATE HOUSING BOARD Vs Bedamo Devi w/o Sri Suresh Prasad Singh
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 20 : 2012 1 CPJ 74
Tribunals and Commissions17 Jan 2011Petition accordingly, is dismissed
BALDEV SINGH Vs Punjab Urban And Development Authority
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 17 : 2011 1 CPJ 296 : 2011 1 CPR 166
Tribunals and Commissions14 Jan 2011
Oriental Insurance Co. Ltd. Vs P.G.Clothing Rep. by its Proprietor S. Devadhas
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 11
Tribunals and Commissions14 Jan 2011Revision Petition is allowed
New India Assurance Co.Ltd. Vs Krishan Singh Rathore S/o Sh. Surat Singh
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 33 : 2011 1 CPJ 73 : 2011 1 CPR 182
Tribunals and Commissions14 Jan 2011Petition is accordingly dismissed
Uttarakhand Power Corporation Limited Vs Mohd. Ali S/o Shri Pirva
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 13 : 2011 3 CPJ 295
Tribunals and Commissions14 Jan 2011Petition is allowed
Patel Shanabhai Darubhai And Co. Vs Oriental Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 10 : 2011 1 CPJ 173 : 2011 1 CPR 170