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National Consumer Disputes Redressal Commission judgments, 2011

647 judgments · page 30 of 33

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Tribunals and Commissions21 Jan 2011

H.R.Venkatesh Vs Deutshe Post Bank Home Finance Ltd.

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 43 : 2012 1 CPJ 220

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Tribunals and Commissions21 Jan 2011petition is disposed of

SANJAY GUPTA Vs RAMESH

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 714

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Tribunals and Commissions21 Jan 2011

Life Insurance Corporation of India Vs Shri Prashant Ramlingan Gurav

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 42 : 2011 1 CPJ 129

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Tribunals and Commissions21 Jan 2011Revision Petition partly allowed.

ORIENTAL INSURANCE CO LTD Vs Dhanshree Agency

National Consumer Disputes Redressal Commission · 2011 1 CPJ 312

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Tribunals and Commissions21 Jan 2011Complaint dismissed.

Yashumati Devi Vs CHRISTIAN MEDICAL COLLEGE

National Consumer Disputes Redressal Commission · 2011 1 CPJ 308

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Tribunals and Commissions21 Jan 2011Revision dismissed.

ISHWAR SINGH Vs Dakshin Haryana Vidyut Prasaran Nigam Ltd

National Consumer Disputes Redressal Commission · 2011 0 CTJ 649 : 2011 2 CPJ 18 : 2011 2 CPR 188

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Tribunals and Commissions21 Jan 2011Revision Petition dismissed.

Kiran Rai Khatri Vs Dakshin Haryana Bijli Vitran Nigam Ltd

National Consumer Disputes Redressal Commission · 2011 2 CPJ 147 : 2011 2 CPR 194

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Tribunals and Commissions20 Jan 2011Petition is dismissed

Umesh Saini Vs Estate Officer, Haryana Urban Development Authority Office

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 38

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Tribunals and Commissions20 Jan 2011Revision petition is dismissed

Agriculture Insurance Co. of India Vs Bhanwar Lal S/o Shri Tulchhiram

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 41 : 2011 1 CPJ 284

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Tribunals and Commissions20 Jan 2011

Sterling Motor Company Vs Khalsa Tent House

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 58

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Tribunals and Commissions20 Jan 2011

HDFC Bank Ltd. Vs Bhagi Rath

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 57

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Tribunals and Commissions20 Jan 2011

Techno Mukund Constructions Vs Mercedes Benz India Limited

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 40 : 2011 1 CPJ 119

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Tribunals and Commissions20 Jan 2011Complaint fails and is dismissed

Marine Container Services (India) Pvt. Ltd. Vs Mercedes Benz India Ltd.

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 39 : 2011 1 CPJ 86 : 2011 1 CPR 150

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Tribunals and Commissions20 Jan 2011Revision Petition is dismissed

Mostt.Meera Devi Vs Arun Kumar Chaudhary

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 37 : 2011 1 CPJ 116

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Tribunals and Commissions20 Jan 2011Revision Petition dismissed.

Jogender Singh Vs Cholamandalam Dbs Finance Ltd

National Consumer Disputes Redressal Commission · 2011 1 CPJ 264

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Tribunals and Commissions20 Jan 2011Revision Petition disposed of.

Ratan Kavadia Vs ORIENTAL INSURANCE Company

National Consumer Disputes Redressal Commission · 2011 1 CPJ 320

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Tribunals and Commissions20 Jan 2011Appeal allowed.

Life Insurance Corporation of India Vs Sanju Kumar Yadav

National Consumer Disputes Redressal Commission · 2011 1 CPJ 317

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Tribunals and Commissions20 Jan 2011Revision Petition dismissed.

NATIONAL INSURANCE CO LTD Vs Track Way Securities And Finance Pvt Ltd

National Consumer Disputes Redressal Commission · 2011 2 CPJ 132 : 2011 2 CPR 175

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Tribunals and Commissions19 Jan 2011Petition is dismissed

Shri Diwakar Govind Bhanage Vs Avadhut Builders

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 56

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Tribunals and Commissions19 Jan 2011revision petition allowed

United India Insurance Co.Ltd. Vs Jitendra Surya

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 713 : 2011 3 CPJ 122

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