Tribunals and Commissions15 Feb 2011
National Insurance Co. Ltd. Vs Premjibhai Laxmanbhai Motka
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 99
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2011
647 judgments · page 28 of 33
Tribunals and Commissions15 Feb 2011Petition stands disposed of
Anil Kumar Mangal Vs Upender Kaul, Cardiologist Escorts Heard Institute And Research Centre Ltd.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 98
Tribunals and Commissions15 Feb 2011Petition is disposed of
MilAan Barot Vs Mukesh Haridat Bhatt
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 100 : 2011 3 CPJ 141
Tribunals and Commissions12 Feb 2011Revision Petition dismissed.
Prayagbai Vs Vaidyanath Urban Co-Operative Bank Ltd
National Consumer Disputes Redressal Commission · 2011 3 CPJ 126
Tribunals and Commissions11 Feb 2011Revision Petition is dismissed
Indusind Bank Ltd. Vs Birendra Kumar Sinha
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 80 : 2011 1 CPJ 243
Tribunals and Commissions11 Feb 2011Application dismissed.
Neeraj Amarnath Dora Vs Nandan Hospital
National Consumer Disputes Redressal Commission · 2011 0 CTJ 641 : 2011 2 CPJ 171 : 2011 2 CPR 231
Tribunals and Commissions10 Feb 2011Petition stands dismissed
Punjab State Power Corporation Ltd. Vs Kuldeep Singh S/o Late Sh. Harnek Singh
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 78 : 2011 1 CPJ 246
Tribunals and Commissions10 Feb 2011Petition is dismissed
SURENDRA PARMAR Vs BAI HAVLI
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 107
Tribunals and Commissions10 Feb 2011
National Insurance Co. Ltd. Vs Ashokbhai Babarbhai Patel
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 106 : 2011 2 CPJ 26
Tribunals and Commissions09 Feb 2011Petition is allowed
Madhya Gujarat Vij. Co. Ltd. Vs Vinav Enterprises
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 136
Tribunals and Commissions09 Feb 2011Appeal is allowed
Munish Sahgal Vs DLF Home Developers Limited
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 76
Tribunals and Commissions09 Feb 2011
Neelam Gupta Vs Reliance Life Insurance
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 77 : 2011 1 CPJ 241
Tribunals and Commissions09 Feb 2011Petition is dismissed
Panchal Ramabhai Motibhai Vs L.I.C. of India
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 138 : 2012 1 CPJ 223
Tribunals and Commissions08 Feb 2011Revision Petition is disposed of
MAGMA FINCORP LIMITED Vs Arshad Hussain
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 125 : 2011 1 CPJ 240 : 2011 1 CPR 223
Tribunals and Commissions07 Feb 2011
Sugri Deep S/o Late Bisi Deep Vs Bimal Prasad Pattnaik Managing Director M/s B.P. Motors (P) Ltd.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 73
Tribunals and Commissions07 Feb 2011Petition is dismissed
S.S.Ahmed Vs MUMBAI METROPOLITAN REGION DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 74 : 2011 1 CPJ 301 : 2011 1 CPR 230
Tribunals and Commissions07 Feb 2011Revision Petition dismissed.
Surendra M Khandhar Vs Pannaben P Bhatia
National Consumer Disputes Redressal Commission · 2011 1 CPJ 313
Tribunals and Commissions07 Feb 2011Executing Petition kept pending.
C K Jayaram Vs Kirloskar Investments and Finance Ltd
National Consumer Disputes Redressal Commission · 2011 2 CPJ 145 : 2011 2 CPR 239
Tribunals and Commissions04 Feb 2011Revision petition is dismissed
K.M.Madappa Vs President and Members Karnataka State Consumer Redressal Commission
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 69 : 2011 1 CPJ 236 : 2011 1 CPR 235
Tribunals and Commissions04 Feb 2011Revision petition is disposed of
HDFC Standard Life Insurance Co.Ltd. Vs Jayalaxmi
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 71 : 2011 1 CPJ 231 : 2011 1 CPR 243