Tribunals and Commissions25 Mar 2011
Mangilal Soni Vs T.Marappa
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 165 : 2011 2 CPJ 95 : 2011 2 CPR 57
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2011
647 judgments · page 26 of 33
Tribunals and Commissions25 Mar 2011Petition stands allowed
United India Insurance Co. Ltd. Vs SURINDER NATH
National Consumer Disputes Redressal Commission · 2011 0 CTJ 495 : 2011 0 NCDRC 163 : 2011 2 CPJ 42 : 2011 2 CPR 52
Tribunals and Commissions24 Mar 2011
Swadeshi Polytex Ltd. Vs Central Bank of India
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 200 : 2011 2 CPJ 188 : 2011 2 CPR 249
Tribunals and Commissions23 Mar 2011Petition allow
Prabin Guptey And Associates Vs Niketa Park Apartments Condominium
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 157 : 2011 2 CPJ 34
Tribunals and Commissions21 Mar 2011Revision Petition allowed.
Telco Vs HARDIP SINGH
National Consumer Disputes Redressal Commission · 2011 2 CPJ 236 : 2011 2 CPR 100
Tribunals and Commissions18 Mar 2011
Delhi Development Authority Vikas Sadan, INA Vs Santosh Jain
National Consumer Disputes Redressal Commission · 2011 0 CTJ 631 : 2011 0 NCDRC 147 : 2011 2 CPJ 96 : 2011 2 CPR 61
Tribunals and Commissions18 Mar 2011
Sunder Art Exports Vs Regional Manager, United India Insurance Company Limited
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 148 : 2011 2 CPJ 30 : 2011 2 CPR 63
Tribunals and Commissions16 Mar 2011
PIARA SINGH Vs Branch Manager United India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · 2011 0 CTJ 499 : 2011 0 NCDRC 145 : 2011 2 CPJ 87 : 2011 2 CPR 75
Tribunals and Commissions16 Mar 2011
Divisional Manager The United India Insurance Co. Ltd Vs Manager The United India Insurance Co. Ltd
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 144 : 2011 2 CPJ 92
Tribunals and Commissions14 Mar 2011Revision Petition dismissed.
Gopal Khode Vs District Co-Operative Central Bank
National Consumer Disputes Redressal Commission · 2011 0 CTJ 501 : 2011 2 CPJ 49 : 2011 2 CPR 83
Tribunals and Commissions11 Mar 2011
Govind Prakash Acharya Vs Nagar Sudhar Nyas
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 143 : 2011 2 CPJ 38 : 2011 2 CPR 87
Tribunals and Commissions11 Mar 2011
HDFC Bank Limited Vs Surinder Kumar Goyal
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 141 : 2011 2 CPJ 229 : 2011 2 CPR 76
Tribunals and Commissions11 Mar 2011Petition is dismissed
Oriental Insurance Co. Ltd. Vs Student Boot House Chowk
National Consumer Disputes Redressal Commission · 2011 0 CTJ 502 : 2011 0 NCDRC 184 : 2011 2 CPJ 136 : 2011 2 CPR 85
Tribunals and Commissions11 Mar 2011Revision Petition allowed.
Gurgaon Gramin Bank Gurawara Vs Anil kumar
National Consumer Disputes Redressal Commission · 2011 0 CTJ 504 : 2011 2 CPJ 47 : 2011 2 CPR 81
Tribunals and Commissions09 Mar 2011
Lad Kanwar Vs R.M. Singhavi
National Consumer Disputes Redressal Commission · 2011 0 CTJ 506 : 2011 0 NCDRC 140 : 2011 2 CPJ 36
Tribunals and Commissions09 Mar 2011Revision Petition dismissed.
Prakash Wadhwani Vs Ghaziabad Development Authority
National Consumer Disputes Redressal Commission · 2011 2 CPJ 208 : 2011 2 CPR 108
Tribunals and Commissions07 Mar 2011Revision Petition dismissed.
Brilliant Classes Vs B M Gupta
National Consumer Disputes Redressal Commission · 2011 0 CTJ 508 : 2011 2 CPJ 1 : 2011 2 CPR 94
Tribunals and Commissions07 Mar 2011Revision Petition allowed.
HINDUSTAN PETROLEUM CORPN LTD Vs Ramphal
National Consumer Disputes Redressal Commission · 2011 2 CPJ 174 : 2011 2 CPR 89
Tribunals and Commissions01 Mar 2011Appeal is dismissed
Devendra Agarwal Vs VLCC Curls and Curves India Ltd.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 92
Tribunals and Commissions28 Feb 2011Petition is dismissed
Kumari Ambika Singh Vs General Manager, Bharat Sanchar Nigam Ltd.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 110