Tribunals and Commissions20 Apr 2011Appeal dismissed
National Insurance Co. Ltd. Vs Rajnarayan Pulse Mills
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 231 : 2011 2 CPJ 156 : 2011 2 CPR 305
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2011
647 judgments · page 24 of 33
Tribunals and Commissions20 Apr 2011Appeal dismissed
United India Insurance Co. Ltd. Vs J.V.S. Food Pvt. Ltd
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 234
Tribunals and Commissions18 Apr 2011petitions is dismissed
HDFC Bank Ltd. Vs Praveen Solanki
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 726
Tribunals and Commissions18 Apr 2011Appeal is allowed
Gopinath K.Deshpande Vs Alitalia
National Consumer Disputes Redressal Commission · 2011 0 CTJ 604 : 2011 0 NCDRC 213 : 2011 2 CPJ 137 : 2011 2 CPR 311
Tribunals and Commissions18 Apr 2011Complaint allowed.
KISAN SAHKARI CHINI MILLS LTD Vs Post Master General Bareilly Division
National Consumer Disputes Redressal Commission · 2011 2 CPJ 162
Tribunals and Commissions15 Apr 2011petitions is dismissed
Kotak Mahindra Bank Vs C.H.Abdullah Kunhi
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 724 : 2012 1 CPJ 297
Tribunals and Commissions15 Apr 2011Petition is allowed
Govindrao M.Navani Vs City And Industrial Development Corpn. of Maharashtra Ltd.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 212 : 2011 2 CPJ 142
Tribunals and Commissions15 Apr 2011petitions is dismissed
M.R.Thavare Vs V.S.Amin
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 723 : 2012 1 CPJ 300
Tribunals and Commissions15 Apr 2011Revision partly allowed.
N I I T LTD Vs Shashank Rastogi
National Consumer Disputes Redressal Commission · 2011 0 CTJ 608 : 2011 2 CPJ 201
Tribunals and Commissions11 Apr 2011Appeal is allowed
National Insurance Co. Ltd. Vs Venketshwera Distributor
National Consumer Disputes Redressal Commission · 2011 0 CTJ 610 : 2011 0 NCDRC 210 : 2011 2 CPJ 120
Tribunals and Commissions08 Apr 2011 complaint is partly allowed.
Acme Fluro Polymers Ltd Vs Central Warehousing Corporation Ltd.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 214 : 2011 2 CPJ 216
Tribunals and Commissions08 Apr 2011Appeal dismissed
Anita Bhushan Vs Sumita Sharma
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 240 : 2011 2 CPJ 258
Tribunals and Commissions08 Apr 2011Appeal is dismissed
Mohd. Abrar Vs Ashok Desai
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 166 : 2011 2 CPJ 115
Tribunals and Commissions08 Apr 2011Revision Petitions dismissed.
Eugene Rent Vs Shirin Farias Prabhu
National Consumer Disputes Redressal Commission · 2011 2 CPJ 154
Tribunals and Commissions07 Apr 2011Appeal is dismissed
Hardayal Singh Patel Vs Indira Priyardarshini Mahila Nagrik Sahakari Bank Maryadhit
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 174 : 2011 2 CPJ 109
Tribunals and Commissions07 Apr 2011Petition is allowed
State Bank of India Vs K.K.BHALLA
National Consumer Disputes Redressal Commission · 2011 0 CTJ 623 : 2011 0 NCDRC 173 : 2011 2 CPJ 106 : 2011 2 CPR 26
Tribunals and Commissions07 Apr 2011
G.Rajitha Vs DEVI CONSTRUCTIONS
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 175
Tribunals and Commissions07 Apr 2011Petition is allowed
Sapna Photostat Vs Excel Marketing Corpn.
National Consumer Disputes Redressal Commission · 2011 0 CTJ 620 : 2011 0 NCDRC 176 : 2011 2 CPJ 111 : 2011 2 CPR 35
Tribunals and Commissions07 Apr 2011Petition stands dismissed
Shushma Goel Vs Punjab National Bank
National Consumer Disputes Redressal Commission · 2011 0 CTJ 618 : 2011 0 NCDRC 209 : 2011 2 CPJ 270
Tribunals and Commissions05 Apr 2011Appeal dismissed
Snehal Devdatta Patil Vs IDBI Home Finance Ltd
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 232