Tribunals and Commissions05 May 2011
Oriental Insurance Co.Ltd. Vs Kamal Tours And Travels
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 258 : 2011 3 CPJ 39
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2011
647 judgments · page 22 of 33
Tribunals and Commissions05 May 2011Revision Petition allowed.
Life Insurance Corporation of India Vs JAMUNA
National Consumer Disputes Redressal Commission · 2011 3 CPJ 474
Tribunals and Commissions05 May 2011Revision petition is dismissed
Union of India Vs Savitaben Sumanbhai Patel
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 259 : 2011 3 CPJ 34
Tribunals and Commissions04 May 2011
Anant Shankar Jadhav Vs Bhaskar Gajanan Kadne
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 718 : 2012 1 CPJ 304
Tribunals and Commissions04 May 2011petitions is dismissed
Chandresh Rameshchandra Dave Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 729
Tribunals and Commissions04 May 2011petitions is dismissed
Panniyodan Balakrishnan Secretary, Mattanur Coop. Rural Bank Ltd. Vs K.Suresh Babu
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 728
Tribunals and Commissions04 May 2011Appeal are accordingly disposed off
Tata Engineering and Locomotive Co. Ltd. Vs Nathu
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 249 : 2011 2 CPJ 280 : 2011 2 CPR 263
Tribunals and Commissions03 May 2011
ITAndT Learning Solutions Ltd. Vs Gaurav Malik
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 260 : 2011 3 CPJ 105
Tribunals and Commissions03 May 2011
Aggarwal Packers Vs Alok Chaturvedi
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 717
Tribunals and Commissions02 May 2011Revision Petition is disposed of
SWARAN LATA Vs Principal Medical Superintendent
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 261 : 2011 2 CPR 268 : 2011 3 CPJ 31
Tribunals and Commissions02 May 2011
Aggarwal Packers and Movers DRS Transport (P) Ltd. Vs RENU SHARMA
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 247 : 2011 2 CPJ 238
Tribunals and Commissions02 May 2011
PSPCL Head Office At The Mall, Patiala Punjab Vs Karnail Singh Kooka
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 720
Tribunals and Commissions02 May 2011Appeals dismissed.
Sahara Prime City Ltd Vs Divya Rathore
National Consumer Disputes Redressal Commission · 2011 3 CPJ 187 : 2011 3 CPR 158
Tribunals and Commissions02 May 2011Revision Petition dismissed.
UTTARI HARYANA BIJLI VITRAN NIGAM LTD Vs Bhagwan Dass
National Consumer Disputes Redressal Commission · 2011 3 CPJ 436
Tribunals and Commissions29 Apr 2011
HOUSING BOARD HARYANA Vs Susheela Sharma
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 721
Tribunals and Commissions29 Apr 2011Revision Petition disposed of.
B K Pani Alias Binay Kumar Pani Vs SUNDRI DEVI
National Consumer Disputes Redressal Commission · 2011 3 CPJ 61
Tribunals and Commissions28 Apr 2011petitions is dismissed
Prakash Packers Vs Movers Versus Chaitanya Mhatre Akai Consumer Electronics (I) Ltd.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 727
Tribunals and Commissions28 Apr 2011Appeal dismissed
Apollo Hospitals Vs M. Sathyanarayana
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 246 : 2011 2 CPJ 232 : 2011 2 CPR 271
Tribunals and Commissions28 Apr 2011Petitions is dismissed
Ajay Verma Vs United India Insurance Company through its Branch Manager
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 725 : 2011 2 CPJ 246
Tribunals and Commissions28 Apr 2011Revision Petition dismissed.
Uttari Haryana Bijli Vitran Nigam Vs Shastri Nagar, Kanchghar Sudhar Sabha
National Consumer Disputes Redressal Commission · 2011 2 CPJ 268