Tribunals and Commissions12 May 2011
Syed Mohammad Anzarul Hassan Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 263 : 2011 2 CPJ 260 : 2011 2 UC 1213 : 2011 87 ALLLR 562
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2011
647 judgments · page 21 of 33
Tribunals and Commissions12 May 2011
Sanjay Kumar Verma Vs Gangotri Nursing Home
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 304 : 2011 2 CPJ 263
Tribunals and Commissions12 May 2011
Isanpur Mota Seva Sahakari Mandali Ltd. Vs MCS Limited
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 264 : 2011 2 CPR 92 : 2011 3 CPJ 58
Tribunals and Commissions11 May 2011Revision petition dismiss
Reliance General Insurance Co. Ltd. Vs Dharwin K.David
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 355 : 2011 2 CPJ 266 : 2011 2 UC 1204
Tribunals and Commissions11 May 2011Revision petition is allowed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs Indu Ahuja
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 353 : 2011 2 CPR 99 : 2011 3 CPJ 115
Tribunals and Commissions11 May 2011R.P. dismissed.
Seema Gandhi Vs Maruti Suzuki India Ltd
National Consumer Disputes Redressal Commission · 2011 3 CPJ 42 : 2011 3 CPR 150
Tribunals and Commissions11 May 2011Appeal allowed.
B Shantilal And Co Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2011 3 CPJ 468
Tribunals and Commissions11 May 2011Revision Petition allowed.
Paramvir Singh Vs P H Houses Pvt Ltd
National Consumer Disputes Redressal Commission · 2011 3 CPJ 465 : 2011 3 CPR 152
Tribunals and Commissions11 May 2011petition is dismissed
Sabu Zacharia, Nambelil House Oliyappuram P.O. Vadakara Vs President, Cable Tv Consumers Welfare Association
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 786 : 2012 2 CPJ 618 : 2012 3 CPR 62
Tribunals and Commissions10 May 2011Revision petition is dismissed
New India Assurance Co. Ltd. Vs M.M.Krishan
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 256 : 2011 2 UC 1190 : 2011 87 ALLLR 609
Tribunals and Commissions09 May 2011Appeal is dismissed
P.S.SAWHNEY Vs CHIEF EXECUTIVE OFFICER
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 255 : 2011 3 CPJ 25 : 2011 3 CPR 118
Tribunals and Commissions09 May 2011Petition stands disposed of
Life Insurance Corporation of India Vs MAHENDRA SINGH
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 250 : 2011 3 CPJ 1 : 2011 3 CPR 107
Tribunals and Commissions09 May 2011Petition is dismissed
JAI BHAGWAN GUPTA Vs Estate Officer
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 252
Tribunals and Commissions09 May 2011Petition is dismissed
Shriniwas Vs Mahindra Finance Mahindra And Finance Service Ltd.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 251 : 2011 2 CPJ 299 : 2011 2 UC 1254
Tribunals and Commissions09 May 2011Revision Petition dismissed.
New India Assurance Co Ltd Vs M M Krishan
National Consumer Disputes Redressal Commission · 2011 2 CPJ 301
Tribunals and Commissions09 May 2011Revision Petition allowed.
ORIENTAL INSURANCE COMPANY LTD Vs ROHTAS SINGH
National Consumer Disputes Redressal Commission · 2011 3 CPJ 407
Tribunals and Commissions06 May 2011
Bhagwanji D.Patel Vs CHAIRMAN AND MANAGING DIRECTOR
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 262 : 2011 3 CPJ 175 : 2011 3 CPR 135 : 2011 87 ALLLR 613
Tribunals and Commissions06 May 2011
VINOD KUMAR Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 719
Tribunals and Commissions06 May 2011Petitions are accepted
Kodak India Pvt. Ltd. Vs Digital Signage Systems P. Ltd.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 257
Tribunals and Commissions05 May 2011appeal is dismissed
VIRENDRA SINGH Vs National Institute of Medical Sciences Shobha
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 716 : 2011 3 CPJ 27