Tribunals and Commissions31 May 2011Revision petition is dismissed
Maya Devi Vs Life Insurance Corpn. of India
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 305 : 2011 2 CPR 419 : 2011 3 CPJ 43
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2011
647 judgments · page 19 of 33
Tribunals and Commissions31 May 2011Appeal is dismissed
Magma Leasing Limited Vs Prasan Mohapatra
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 298 : 2011 2 CPR 416 : 2011 3 CPJ 88
Tribunals and Commissions31 May 2011
Shambhunath Balmukund Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2011 3 CPJ 90
Tribunals and Commissions31 May 2011Appeal allowed.
Syndicate Bank Vs Nagarath Mechanical Works
National Consumer Disputes Redressal Commission · 2011 3 CPJ 398
Tribunals and Commissions27 May 2011Petition stands disposed of
HOUSING BOARD HARYANA Vs Chander Hass Kaushik
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 269 : 2011 2 CPR 445 : 2011 3 CPJ 93
Tribunals and Commissions27 May 2011Petition is disposed of accordingly
Umesh Chandra Saha Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 268 : 2011 2 CPR 442 : 2011 3 CPJ 102
Tribunals and Commissions27 May 2011petitions is dismissed
Moomal Gas Agency Vs Oriental Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 730
Tribunals and Commissions27 May 2011Revision petition stands disposed of
GROUP CAPTAIN HARJAS SINGH BAINS Vs DELHI DEVELOPMENT AUTHORITY VIKAS SADAN
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 308
Tribunals and Commissions27 May 2011Appeal is dismissed
DELHI DEVELOPMENT AUTHORITY Vs SUJATA DAS
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 267 : 2011 2 CPR 440 : 2011 3 CPJ 67
Tribunals and Commissions27 May 2011Appeal is allowed
Tagore Heart Care and Research Centre Pvt. Ltd. Vs Kanta
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 309
Tribunals and Commissions26 May 2011
United India Insurance Co.Ltd. Vs GUPTA TYRE HOUSE
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 270
Tribunals and Commissions26 May 2011Revision petition is accepted
Gujarat State Coop. Mktg. Federation Ltd. Vs Ghanshyambhai Fulabhai Patel
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 272 : 2011 3 CPJ 433
Tribunals and Commissions26 May 2011petitions, accordingly, are dismissed
Manju Sundra W/o Shri Ved Sundra , Ritu Dass W/o Shri Vijay Dass Vs HARYANA URBAN DEVELOPMENT AUTHORITY , Haryana Urban Development Authority Through its Estate Officer Faridabad Haryana , Haryana Urban Development Authority Through its Esta
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 271 : 2011 3 CPJ 54 : 2011 3 CPR 4
Tribunals and Commissions26 May 2011Revision Petition dismissed.
State Bank of India Vs SURESH CHAND
National Consumer Disputes Redressal Commission · 2011 3 CPJ 477
Tribunals and Commissions25 May 2011Application also stands disposed of
National Insurance Co. Ltd. Vs Madhusudan Das
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 274
Tribunals and Commissions25 May 2011Revision petitions are dismissed
Life Insurance Corpn.of India Vs Ashok Manocha
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 275 : 2011 3 CPJ 418 : 2011 3 CPR 23
Tribunals and Commissions25 May 2011Appeal is dismissed
Air France 7 Atma Ram Mansion Vs Registan Exports
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 273
Tribunals and Commissions25 May 2011Revision Petition dismissed.
Worldwide Immigration Consultancy Services Limited Vs Devinder Chauhan
National Consumer Disputes Redressal Commission · 2011 3 CPJ 417 : 2011 3 CPR 147
Tribunals and Commissions24 May 2011Revision petition disposed of
VIJAY KUMAR SHARMA Vs South City Motors Ltd.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 280 : 2011 2 CPJ 292
Tribunals and Commissions24 May 2011Petition is dismissed
Manager SC DCC Bank Vs Shivarama Rao
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 279