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National Consumer Disputes Redressal Commission judgments, 2011

647 judgments · page 17 of 33

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Tribunals and Commissions11 Jul 2011Appeal allowed

JAIN IRRIGATION SYSTEMS LTD Vs M.B.Malipatil

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 435 : 2011 3 CPJ 210 : 2011 3 CPR 269

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Tribunals and Commissions11 Jul 2011Appeal dismissed

Life Insurance Corporation of India Vs Ranjit Kaur

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 434 : 2011 3 CPJ 232 : 2011 3 CPR 266

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Tribunals and Commissions08 Jul 2011Appeal dismissed

VISHAKHA MUNJAL Vs AYESHA FARHAT

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 438 : 2011 3 CPJ 229 : 2011 3 CPR 280

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Tribunals and Commissions08 Jul 2011Appeal allowed

Murjibhai Lalji Chawda Vs GUJARAT ELECTRICITY BOARD

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 382 : 2011 3 CPJ 245 : 2011 3 CPR 289

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Tribunals and Commissions08 Jul 2011Appeal allowed

Sona Spices Pvt. Ltd. Vs NEW INDIA ASSURANCE CO. LTD.

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 381 : 2011 3 CPJ 223 : 2011 3 CPR 285

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Tribunals and Commissions08 Jul 2011

Sujata Nath Vs Popular Nursing Home

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 380 : 2011 3 CPJ 239 : 2011 3 CPR 282

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Tribunals and Commissions08 Jul 2011

Goel Jewellers Vs National Insurance Co. Ltd.

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 358 : 2011 3 CPJ 366 : 2011 3 CPR 272

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Tribunals and Commissions08 Jul 2011Appeal dismissed

MANAGING DIRECTOR Vs K.K.JOSE

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 383

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Tribunals and Commissions08 Jul 2011

Mohammed Rahim Khan Vs Saudi Arabian Airlines

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 384 : 2011 3 CPJ 196 : 2011 3 CPR 297

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Tribunals and Commissions08 Jul 2011Appeal dismissed.

Fathima Hospital Vs K K Jose

National Consumer Disputes Redressal Commission · 2011 3 CPJ 206 : 2011 3 CPR 293

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Tribunals and Commissions08 Jul 2011Revision Petition dismissed.

DELHI DEVELOPMENT AUTHORITY Vs S S Sidana

National Consumer Disputes Redressal Commission · 2011 4 CPJ 104

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Tribunals and Commissions07 Jul 2011Petition allowed

excity Hybrid Seeds (P) Ltd. Vs Gati Cargo Management Services

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 369 : 2011 3 CPJ 356 : 2011 3 CPR 307

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Tribunals and Commissions07 Jul 2011

SAJAL ROY BARMAN Vs PRANTOSH BANDOPADHYAY

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 368 : 2011 3 CPR 300 : 2011 4 CPJ 223

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Tribunals and Commissions07 Jul 2011

United India Insurance Co. Ltd. Vs Sarin Industrial Corporation

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 371

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Tribunals and Commissions07 Jul 2011

V. Srinath Vs Gaurav Lamba

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 370 : 2011 3 CPJ 481 : 2011 3 CPR 312

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Tribunals and Commissions06 Jul 2011Petition is allowed

U.P. State Consumer Disputes Redressal Commission Vs RAM KUMAR GUPTA

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 373 : 2011 3 CPJ 490

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Tribunals and Commissions06 Jul 2011Appeal dismissed

KAPILDEO SINGH Vs Sagina Khatoon

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 359 : 2011 3 CPR 470 : 2011 4 CPJ 218

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Tribunals and Commissions06 Jul 2011Appeal dismissed

RAJ KUMAR Vs United India Insurance Co. Ltd

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 372 : 2011 3 CPJ 354 : 2011 3 CPR 318

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Tribunals and Commissions06 Jul 2011

Nagpur Golden Transport Co Vs Ghanshyam Poddar

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 375 : 2011 3 CPR 467 : 2011 4 CPJ 215

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Tribunals and Commissions06 Jul 2011

Mistri Brothers Compound Vs NEW INDIA ASSURANCE CO. LTD.

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 362 : 2011 3 CPR 481 : 2011 4 CPJ 230

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