Tribunals and Commissions26 Jul 2011Revision petition is dismissed
M.M.Shah Consultants Ltd. Vs Ravi kumar Budharaja
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 518
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2011
647 judgments · page 15 of 33
Tribunals and Commissions25 Jul 2011Appeal dismissed
Kundlik Ganpat Mokal Vs Jaysheel Construction Company
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 502 : 2011 3 CPJ 404
Tribunals and Commissions25 Jul 2011Appeal dismissed
Chairman Vs H.Acharyya
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 510 : 2012 1 CPR 133
Tribunals and Commissions25 Jul 2011
National Insurance Co. Ltd. Vs Rajesh Kumar Goel
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 508 : 2011 3 CPJ 320 : 2011 3 CPJ 413 : 2011 3 UC 2363 : 2012 1 CPR 126
Tribunals and Commissions25 Jul 2011Appeal dismissed
Purnima Patnaik Vs Seven Hills Estates Ltd.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 491 : 2011 3 CPJ 431 : 2011 3 UC 2373
Tribunals and Commissions25 Jul 2011F.A. 53/99 dismissed. F.A. 361/01 allowed.
ORISSA STATE HOUSING BOARD Vs H Acharyya
National Consumer Disputes Redressal Commission · 2011 3 CPJ 421
Tribunals and Commissions22 Jul 2011Appeal allowed
D. Pampa Pathi Vs H.V.Dayanand
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 511 : 2011 3 CPJ 287 : 2012 1 CPR 137
Tribunals and Commissions21 Jul 2011
V.V. Rama Raju Vs UNITED INDIA INSURANCE COMPANY Limited
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 468 : 2012 1 CPJ 279 : 2012 1 CPR 146
Tribunals and Commissions21 Jul 2011
H.R.Megh Vs Jasjit Chhachhi Nursing Home
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 479 : 2011 3 CPJ 152
Tribunals and Commissions21 Jul 2011Revision Petition dismissed.
ORIENTAL INSURANCE CO LTD Vs Hardyal Singh Negi
National Consumer Disputes Redressal Commission · 2011 3 CPR 442 : 2011 4 CPJ 294
Tribunals and Commissions20 Jul 2011Appeal disposed off
MANOHAR SINGH Vs CHANDIGARH ADMINISTRATION
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 425 : 2011 3 CPJ 170 : 2011 3 CPR 170
Tribunals and Commissions20 Jul 2011Appeal dismissed
Mangal Singh son of Nihal Singh Vs Hira Agro Industries
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 414 : 2011 3 CPJ 173 : 2011 3 CPR 168
Tribunals and Commissions19 Jul 2011Appeal disposed of
Rahul Jaiswal Vs Oriental Insurance Co.Ltd
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 464 : 2011 3 CPJ 308 : 2011 3 CPR 187 : 2011 3 UC 2351
Tribunals and Commissions19 Jul 2011Appeal dismissed
Bhanwari Devi Vs Bharatiya Jeevan Bima Nigam
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 458 : 2011 3 CPR 185 : 2011 3 UC 2359 : 2011 4 CPJ 71
Tribunals and Commissions19 Jul 2011Appeal allowed
Rita Virmani Vs Woodstock Nursing Home Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2011 0 KHC 2923 : 2011 0 NCDRC 447 : 2011 3 CPJ 303 : 2011 3 CPR 180 : 2011 4 KERLJ 12
Tribunals and Commissions19 Jul 2011Appeal allowed
Paresh Mohanlal Parmar Vs Divisional Manager
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 436 : 2011 3 CPJ 146 : 2011 3 CPR 174
Tribunals and Commissions18 Jul 2011Appeal dismissed
Raghavendra Automobiles Vs K.M. Bakkesh
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 465 : 2011 4 CPJ 110
Tribunals and Commissions15 Jul 2011Appeal dismissed
United India Insurance Co. Ltd. Vs Punjab State Agricultural Marketing
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 466 : 2011 3 CPJ 510 : 2011 3 CPR 192
Tribunals and Commissions15 Jul 2011Appeal dismissed
Rathi Dye Chem Pvt. Ltd. Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 415 : 2011 4 CPJ 87
Tribunals and Commissions15 Jul 2011Appeal allowed
Amline Textile Private Limited Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 467