Tribunals and Commissions03 Aug 2011Appeals are dismissed
Western India Match Company Ltd. Vs JAI BHAGWAN
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 527 : 2011 4 CPJ 73
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2011
647 judgments · page 14 of 33
Tribunals and Commissions03 Aug 2011Revision petition is disposed of
Ram Raj Sharma Vs Branch Manager The United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 529 : 2011 3 CPJ 517
Tribunals and Commissions03 Aug 2011Revision petition is dismissed
SHEELA Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 528 : 2011 3 UC 2380 : 2011 4 CPJ 261 : 2011 4 CPR 82
Tribunals and Commissions03 Aug 2011Petition is dismissed
Swan Energy Limited Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 530 : 2011 4 CPJ 52 : 2011 4 CPR 86
Tribunals and Commissions02 Aug 2011Revision petition is dismissed
UTTARI HARYANA BIJLI VITRAN NIGAM LTD. Vs Baldev Sharma
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 534 : 2011 3 CPJ 345
Tribunals and Commissions02 Aug 2011Revision petition dismissed
RAMRATAN M.SHRIWAS Vs JAYANT H.THAKKAR
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 521 : 2011 4 CPJ 114 : 2011 4 CPR 104
Tribunals and Commissions02 Aug 2011Revision petition dismissed
Asst. Engineer, Water Works Dept. Vs Ramesh Kichi
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 520 : 2011 3 CPJ 479
Tribunals and Commissions02 Aug 2011Revision petition is accepted
LIC OF INDIA Vs Vimla Verma
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 533 : 2011 4 CPJ 144 : 2011 4 CPR 96
Tribunals and Commissions02 Aug 2011Revision petition is allowed
New India Assurance Company Ltd. Vs Sturdy Polymers Ltd.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 531 : 2011 3 CPJ 338
Tribunals and Commissions02 Aug 2011
Keshav Natu Mhatre Vs Manager, New India Assurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 756 : 2011 4 CPJ 135
Tribunals and Commissions02 Aug 2011Revision Petition dismissed.
Sandeep Bhalla Vs Ashoka Electronics
National Consumer Disputes Redressal Commission · 2011 4 CPJ 138
Tribunals and Commissions01 Aug 2011Revision petition is dismissed
U. P. Avas Evam Vikas Parishad Vs Shiv Shankar Lal Shukla
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 523 : 2011 3 CPJ 341
Tribunals and Commissions01 Aug 2011Revision petition is dismissed
MAHINDER SINGH Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 522 : 2011 4 CPJ 117 : 2011 4 CPR 107
Tribunals and Commissions01 Aug 2011Revision allowed.
Ramesh Garg Vs Rahul
National Consumer Disputes Redressal Commission · 2011 4 CPJ 288
Tribunals and Commissions29 Jul 2011Appeal dismissed
Mahendra Panchal Vs Hemaben Sanjeevkumar Kanodiya
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 514 : 2011 4 CPJ 148
Tribunals and Commissions29 Jul 2011
B.H.Parmar Vs Dodiya Manharbhai @ Manubhai
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 513 : 2011 4 CPJ 150 : 2011 4 CPR 117
Tribunals and Commissions29 Jul 2011Appeal dismissed
United India Insurance Co. Ltd Vs Krishna Prakash Dubey
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 512 : 2011 4 CPJ 142 : 2011 4 CPR 114
Tribunals and Commissions28 Jul 2011Accordingly dismissed
Kanpur Kantewala Vs Jairam Kushwaha
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 515 : 2011 3 CPJ 315
Tribunals and Commissions28 Jul 2011Accordingly dismissed
PREM SINGH Vs Sarabjit Singh
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 516 : 2011 3 CPJ 317
Tribunals and Commissions28 Jul 2011Revision Petition is allowed
BSES Yamuna Power Limited Vs R.R.Auto
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 517 : 2011 3 CPJ 333