Tribunals and Commissions12 Aug 2011Revision petition is allowed
BSES Yamuna Power Ltd. Vs Neeraj Kumar
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 552 : 2011 3 CPJ 388
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2011
647 judgments · page 13 of 33
Tribunals and Commissions12 Aug 2011Revision petition is dismissed
Manjit Singh Vs Luxmi Automobiles
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 551 : 2011 3 CPJ 396
Tribunals and Commissions12 Aug 2011
New India Assurance Co. Ltd. Vs M.S.Venkatesh Babu
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 732 : 2011 4 CPJ 243 : 2011 4 CPR 23
Tribunals and Commissions11 Aug 2011Revision petition is accordingly dismissed
P.R.Aryan Vs British Airways
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 556 : 2011 3 CPJ 385
Tribunals and Commissions11 Aug 2011Appeal dismissed
B.Beena Vs KVM Superspeciality Hospital
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 545 : 2011 3 CPJ 348
Tribunals and Commissions11 Aug 2011Appeal dismissed
S.N.SINGH Vs Devendra Singh
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 547 : 2011 3 CPJ 390
Tribunals and Commissions11 Aug 2011Appeal dismissed
Rise Consortium India Private Ltd Vs Wing Commander V.K.Chawla
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 548 : 2011 3 CPJ 498
Tribunals and Commissions10 Aug 2011Petition is dismissed
NAGARMAL MODI SEVA SADAN SEVA SADAN PATH Vs SHIV NATH PANDEY
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 557 : 2011 3 CPJ 486
Tribunals and Commissions10 Aug 2011
P.Suresh Kumar Vs R.Vasanth
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 549 : 2011 3 CPJ 515
Tribunals and Commissions10 Aug 2011Appeal dismissed.
New India Assurance Co Ltd Vs S S Textiles
National Consumer Disputes Redressal Commission · 2011 4 CPJ 276
Tribunals and Commissions09 Aug 2011Petition is accordingly dismissed.
Sahayak Avas Ayukit Vs Ravindra Kumar Pachauri
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 751
Tribunals and Commissions09 Aug 2011Revision petition is dismissed
Maheswar Patra Vs Block Development Officer
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 543 : 2011 3 CPJ 480 : 2011 3 UC 2385
Tribunals and Commissions09 Aug 2011Revision petitions dismissed
ANITA Vs Rajashree
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 542 : 2011 3 CPJ 383
Tribunals and Commissions09 Aug 2011Revision petition dismissed
New India Assurance Co.Ltd. Vs MOHANBAI
National Consumer Disputes Redressal Commission · 2011 0 KHC 2938 : 2011 0 NCDRC 535 : 2011 3 CPJ 330 : 2011 4 KERLJ 804
Tribunals and Commissions09 Aug 2011Revision Petition dismissed.
T Narayana Swamy Vs K S R T C Employees Credit Co-Operative Society
National Consumer Disputes Redressal Commission · 2011 4 CPJ 212
Tribunals and Commissions08 Aug 2011Revision Petitions disposed of.
New India Assurance Co Ltd Vs R N Pandey
National Consumer Disputes Redressal Commission · 2011 4 CPJ 478
Tribunals and Commissions05 Aug 2011Revision petitions are accordingly, disposed of
Laxshmi Bai Vs ICICI Lombard General Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 544 : 2011 3 CPJ 507
Tribunals and Commissions04 Aug 2011
Manager, Raza Tractors Vs Platan Ram Sahu
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 519
Tribunals and Commissions04 Aug 2011Revision Petition dismissed.
K A Nagamani Vs Karnataka Housing Board
National Consumer Disputes Redressal Commission · 2012 1 CPJ 129
Tribunals and Commissions04 Aug 2011Revision Petition allowed.
Raza Tractors Vs Platan Ram Sahu
National Consumer Disputes Redressal Commission · 2011 3 CPJ 496