Tribunals and Commissions24 Aug 2011Appeal allowed
JASWINDER SINGH Vs Neeraj Sud
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 585 : 2011 3 CPR 406 : 2011 4 CPJ 236
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2011
647 judgments · page 12 of 33
Tribunals and Commissions24 Aug 2011
Skoda Auto India Pvt. Ltd. Vs Pawankumar Mahabirprasad Bhageria
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 752 : 2011 4 CPJ 548
Tribunals and Commissions24 Aug 2011Petition allowed.
CANARA BANK Vs V G Biju
National Consumer Disputes Redressal Commission · 2012 1 CPJ 125
Tribunals and Commissions23 Aug 2011Revision petitions are dismissed
Kakaustam Raghunatham Vs Polasani Rama Devi
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 587 : 2011 3 CPR 416 : 2011 4 CPJ 251
Tribunals and Commissions23 Aug 2011Revision petition is disposed of
Bansal Associates Ltd. Vs MANAGING DIRECTOR
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 558 : 2011 3 CPR 411 : 2011 4 CPJ 257
Tribunals and Commissions23 Aug 2011
Atul Srivastava Vs Pradeep Kumar
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 588 : 2011 3 CPR 420 : 2011 4 CPJ 247
Tribunals and Commissions23 Aug 2011Revision Petition allowed.
Shyamala Vs United India Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2011 4 CPJ 557
Tribunals and Commissions19 Aug 2011
N.Venkateswalu Vs Branch Post Master Rytunagar Branch Rytunagar
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 603 : 2011 4 CPJ 194 : 2011 4 CPR 278
Tribunals and Commissions19 Aug 2011petitions is dismissed
Shakti Vardhak Hybrid Seeds Pvt. Ltd. Vs NARSI
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 731 : 2011 4 CPJ 264
Tribunals and Commissions19 Aug 2011Revision petition is allowed
New India Assurance Company Ltd. Vs Kalyani Labour House Building Co-operative Society Ltd.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 614 : 2011 4 CPJ 198 : 2011 4 CPR 281
Tribunals and Commissions18 Aug 2011
HARYANA URBAN DEVELOPMENT AUTHORITY Vs Suneja
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 560 : 2011 3 CPR 425 : 2011 4 CPJ 1
Tribunals and Commissions16 Aug 2011Revision petition is dismissed
STATE BANK OF PATIALA Vs Gopal Krishan Singla
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 561 : 2011 4 CPJ 241 : 2011 4 CPR 1
Tribunals and Commissions16 Aug 2011Revision Petition allowed.
TARLOK CHAND KHANNA Vs United India Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2012 1 CPJ 84
Tribunals and Commissions16 Aug 2011Petition allowed.
Jairam Khatik Vs National Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2012 1 CPJ 91
Tribunals and Commissions12 Aug 2011
Ashis Kumar Pal Vs Basant Pandit
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 755 : 2011 4 CPJ 85
Tribunals and Commissions12 Aug 2011petitions is dismissed
Rashmi Textiles, Ramraj Distt. Muzaffarnagar Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 733 : 2011 3 UC 2388 : 2011 4 CPJ 245 : 2011 4 CPR 26
Tribunals and Commissions12 Aug 2011Revision Petitions are dismissed
Yeshashwini Wima Yojna Vs Shahinbanu
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 555 : 2011 3 CPJ 377
Tribunals and Commissions12 Aug 2011
M.F.Papers Ltd. Vs National Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 554 : 2011 3 CPJ 323
Tribunals and Commissions12 Aug 2011Revision petition is dismissed
MARTIN JOSEPH Vs Faizal
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 553 : 2011 3 CPJ 379
Tribunals and Commissions12 Aug 2011Revision petition is allowed
Subrata Biswas Vs Sunil Subhash Shah
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 550