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National Consumer Disputes Redressal Commission judgments, 2011

647 judgments · page 10 of 33

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Tribunals and Commissions07 Sept 2011Appeal dismissed

Vijaya Homes Vs Subir Mandal

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 600 : 2011 4 CPJ 83 : 2011 4 CPR 214

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Tribunals and Commissions07 Sept 2011

CITIBANK N.A.KANAK BUILDING Vs PRADEEP KUMAR PATRI

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 601 : 2011 4 CPJ 204 : 2011 4 CPR 216

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Tribunals and Commissions07 Sept 2011Appeal disposed of

Union of India Vs Anita Singhvi

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 598 : 2011 4 CPJ 170 : 2011 4 CPR 210

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Tribunals and Commissions07 Sept 2011Revision Petition dismissed.

V V Sathaye Vs Himatlal Girdharilal Singala

National Consumer Disputes Redressal Commission · 2012 1 CPJ 26

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Tribunals and Commissions06 Sept 2011Appeal dismissed

Jagannatha N.Suvarna Vs MANAGING DIRECTOR

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 589 : 2011 4 CPJ 189 : 2011 4 CPR 232

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Tribunals and Commissions06 Sept 2011application also stand dismissed

Ghansi Ram Lal Shah Vs Supriya Suhas Sarmalkar

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 740 : 2011 4 CPJ 481 : 2011 4 CPR 235

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Tribunals and Commissions06 Sept 2011Appeal dismissed

Radhashyam Pratapsingh Vs Women?s Clinic And Nursing Home

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 584 : 2011 4 CPJ 191 : 2011 4 CPR 230

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Tribunals and Commissions06 Sept 2011Appeal dismissed

FIRST APPEAL NO. 476 OF 2006 , Bethala Earnest John Martin Vs N. Ammanna MD

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 562 : 2011 4 CPJ 172 : 2011 4 CPR 224

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Tribunals and Commissions06 Sept 2011Revision Petition allowed.

Manikant Vs NEW INDIA ASSURANCE CO LTD

National Consumer Disputes Redressal Commission · 2012 1 CPJ 88

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Tribunals and Commissions06 Sept 2011Appeals dismissed.

Are Bee Star Maritime Agencies Pvt Ltd Vs Ramco International

National Consumer Disputes Redressal Commission · 2011 4 CPJ 320 : 2011 4 CPR 227

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Tribunals and Commissions05 Sept 2011Appeal dismissed

Prashant Nag Vs Orient Ceramics and Industries Ltd.

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 591 : 2011 4 CPJ 34

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Tribunals and Commissions05 Sept 2011Appeal dismissed

JALANDHAR IMPROVEMENT TRUST Vs Geeta Rani

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 592

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Tribunals and Commissions05 Sept 2011Appeal dismissed

Chemshel Enterprises Pvt. Ltd. Vs National Insurance Company Ltd.

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 590 : 2011 4 CPJ 188 : 2011 4 CPJ 460

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Tribunals and Commissions05 Sept 2011

V. Pusphamala Vs K. Gangadharan

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 593 : 2011 4 CPJ 69

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Tribunals and Commissions02 Sept 2011petitions is dismissed

Rajesh Popli Vs HARYANA URBAN DEVELOPMENT AUTHORITY THROUGH ITS CHIEF ADMINISTRATOR

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 735

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Tribunals and Commissions02 Sept 2011petitions is dismissed

Jammu and Kashmir Bank Limited Mohammed Ali Road Branch Vs Sudheer Bahl

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 736 : 2011 4 CPJ 33

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Tribunals and Commissions02 Sept 2011petitions is dismissed

Delhi Development Authority Vikas Sadan, INA New Delhi Vs Santosh Jain

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 734

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Tribunals and Commissions02 Sept 2011Appeal dismidssed

Makhan Lal Bhat Vs DELHI DEVELOPMENT AUTHORITY

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 594 : 2011 4 CPJ 643

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Tribunals and Commissions01 Sept 2011

Hughes Escorts Communication Ltd. Vs Ravi Cranes and Movers Ltd.

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 569 : 2011 3 CPJ 17 : 2011 3 CPR 371

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Tribunals and Commissions01 Sept 2011Appeal dismissed

GYARSI DEVI Vs Manager United India Insurance Co.Ltd

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 567

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