Tribunals and Commissions12 Sept 2011Appeal is dismissed
National Insurance Co. Ltd. Vs Ganesh Trading Company
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 610 : 2012 1 CPJ 16
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2011
647 judgments · page 9 of 33
Tribunals and Commissions12 Sept 2011Petitions are disposed of
Chanakya Construction Vs Swati Shreeniwas Vathare
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 608 : 2011 4 CPJ 167 : 2011 4 CPR 336
Tribunals and Commissions12 Sept 2011Revision petition is dismissed
Sandeep Laxman Kanase Vs Morya Enterprises
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 609 : 2011 4 CPJ 178 : 2011 4 CPR 339
Tribunals and Commissions12 Sept 2011Revision Petition dismissed.
Shri Durga Enterprises Vs Malini Sakharam Swant
National Consumer Disputes Redressal Commission · 2012 1 CPJ 29
Tribunals and Commissions12 Sept 2011Revision Petition allowed
Vinod Grover Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2012 1 CPJ 116
Tribunals and Commissions09 Sept 2011
Jasmine W.Surendra Vs Canara Bank
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 595 : 2011 4 CPJ 179 : 2011 4 CPR 344
Tribunals and Commissions09 Sept 2011Appeal is accordingly dismissed
Omprabha Malviya Vs GODREJ PHOTO-ME LTD.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 615 : 2012 1 CPJ 14
Tribunals and Commissions09 Sept 2011Appeal dismissed
National Insurance Co. Ltd Vs Guntaka Subba Reddy
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 596 : 2011 4 CPJ 176 : 2011 4 CPR 347
Tribunals and Commissions09 Sept 2011Revision Petition dismissed.
UNITED INDIA INSURANCE CO LTD Vs K Kannusamy
National Consumer Disputes Redressal Commission · 2012 1 CPJ 19
Tribunals and Commissions09 Sept 2011Revision Petition allowed
O Devpal Vs Wesley
National Consumer Disputes Redressal Commission · 2012 1 CPJ 21
Tribunals and Commissions09 Sept 2011Revision Petition dismissed.
Dakshin Haryana Bijli Vitran Nigam Ltd Vs Fateh Singh
National Consumer Disputes Redressal Commission · 2012 1 CPJ 80
Tribunals and Commissions08 Sept 2011complaint is partly allowed
Punjab State Electricity Board Represented Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 738 : 2011 4 CPJ 157 : 2011 4 CPR 357
Tribunals and Commissions08 Sept 2011appeals are disposed of
United India Insurance Co. Ltd. Vs Syed Manzarul Hassan
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 737
Tribunals and Commissions08 Sept 2011Revision disposed of.
Haier Appliance Pvt Ltd Vs Ashish Sharma
National Consumer Disputes Redressal Commission · 2012 1 CPJ 11
Tribunals and Commissions08 Sept 2011Appeal allowed.
Global Vacations Pvt Ltd Vs Amarendra Selvan
National Consumer Disputes Redressal Commission · 2012 1 CPJ 79
Tribunals and Commissions08 Sept 2011Revision Petition partly allowed.
Kissan Enterprises Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2012 1 CPJ 124
Tribunals and Commissions08 Sept 2011Complaint partly allowed.
Liberty Leather And Footwear Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2011 4 CPJ 462
Tribunals and Commissions07 Sept 2011Appeal dismissed
Shahnaz Begum Vs Greater Hyderabad Municipal Corporation
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 597 : 2011 4 CPJ 175 : 2011 4 CPR 209
Tribunals and Commissions07 Sept 2011
Madhya Pradesh Poorva Kshetra Vidyut Vitran Company Limited Vs Hindustan Krishi Sewa Kendra
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 739 : 2011 4 CPJ 318 : 2011 4 CPR 221
Tribunals and Commissions07 Sept 2011Appeal dismissed
DELHI DEVELOPMENT AUTHORITY Vs V.P.Narayanan
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 599 : 2011 4 CPJ 155 : 2011 4 CPR 212