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National Consumer Disputes Redressal Commission judgments, 2011

647 judgments · page 7 of 33

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Tribunals and Commissions27 Sept 2011Revision petition is accordingly dismissed

BHIM SINGH Vs National Insurance Co. Ltd

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 637 : 2011 4 CPJ 323 : 2011 4 CPR 130

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Tribunals and Commissions27 Sept 2011Revision Petition allowed.

KUSUM LATA JAIN Vs Life Insurance Corporation of India

National Consumer Disputes Redressal Commission · 2011 4 CPJ 600

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Tribunals and Commissions26 Sept 2011appeal is dismissed

Om Shipping Agencies Private Ltd. Vs Prabhat Exports, Anand Nagar

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 745 : 2011 4 CPJ 336 : 2011 4 CPR 137

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Tribunals and Commissions26 Sept 2011appeal was dismissed

Sanjay Singh Vs Rajendra Das Gupta

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 746 : 2011 4 CPJ 285 : 2011 4 CPR 134

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Tribunals and Commissions26 Sept 2011Revision petition is dismissed

Vodafone Essar South Ltd Vs Arvind Reddy

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 623 : 2011 4 CPJ 279 : 2011 4 CPR 132

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Tribunals and Commissions26 Sept 2011Appeal dismissed.

LIC OF INDIA Vs Rajan Behal

National Consumer Disputes Redressal Commission · 2011 4 CPJ 333

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Tribunals and Commissions26 Sept 2011Revision Petition allowed.

Bhadra N Dalal Vs Bank of India

National Consumer Disputes Redressal Commission · 2011 4 CPJ 330

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Tribunals and Commissions26 Sept 2011

Shyama Rama Structural And Power Pvt Ltd Vs UNITED INDIA INSURANCE COMPANY LIMITED

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 629

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Tribunals and Commissions23 Sept 2011

K Radha Krishnan , V.B. DESAI Vs Sri Ajay Kumar , Karnataka Consumer Forum Regd , Madras Motor Finance Guarantee Company Ltd. , Sri T.N. Laxmi Narayanan, I.A.S. , V.B. Desai , Mrs. Usha Nair , Dr. J. Venkata Ramana , Sri B. Ray Prantik , Sri

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 631

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Tribunals and Commissions23 Sept 2011

NALINI Vs The Registrar , Chief Cardiac Surgeon Manipal Hospital

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 630 : 2011 4 CPJ 280 : 2011 4 CPR 157

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Tribunals and Commissions23 Sept 2011

Sita Fashion Crop Vs KUWAIT AIRWAYS , General Manager Burlington Air Express I Pvt Ltd

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 633

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Tribunals and Commissions23 Sept 2011

SHRAWAN KUMAR Vs SIR GANGA RAM HOSPITAL , Dr. M.P. Gupta

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 634 : 2011 4 CPJ 315 : 2011 4 CPR 172

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Tribunals and Commissions22 Sept 2011dismissed

AIR INDIA Vs Dharmavaram Kottam Samarasimha

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 742 : 2011 4 CPJ 314 : 2011 4 CPR 262

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Tribunals and Commissions22 Sept 2011

S. C. Mathur Vs Director, All India Institute of Medical Sciences

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 741

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Tribunals and Commissions22 Sept 2011petition is disposed of

Avtar Singh Randhawa Vs Worldwide Immigration Consultancy Services Ltd.

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 747 : 2011 4 CPJ 328 : 2011 4 CPR 268

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Tribunals and Commissions22 Sept 2011Revision Petition allowed.

Sandeep Pal Singh Vs PUNJAB AGRICULTURAL UNIVERSITY

National Consumer Disputes Redressal Commission · 2011 4 CPJ 338 : 2012 0 KHC 2237 : 2012 1 KERLJ 150

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Tribunals and Commissions22 Sept 2011

Manager Zila Sahakari Kendriya Bank Ltd Vs Hari Narayan Bhargava

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 626

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Tribunals and Commissions22 Sept 2011

DELHI DEVELOPMENT AUTHORITY Vs Raj Bala Grover

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 624

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Tribunals and Commissions22 Sept 2011

Manager Air India Vs Dharmavaram Kottam Samarasimha Reddy

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 625

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Tribunals and Commissions22 Sept 2011Petition allowed.

Amit Joshi Tours And Services Centre Pvt Ltd Vs NEW INDIA ASSURANCE CO LTD

National Consumer Disputes Redressal Commission · 2011 4 CPJ 590

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