Tribunals and Commissions20 Sept 2011
Ganpat Rama Madhavi Vs NEW INDIA ASSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 627 : 2011 4 CPJ 210 : 2011 4 CPR 276
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2011
647 judgments · page 8 of 33
Tribunals and Commissions16 Sept 2011Petition is accordingly dismissed
NATIONAL INSURANCE COMPANY LIMITED Vs Jagir Chand
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 617 : 2011 4 CPJ 186 : 2011 4 CPR 291
Tribunals and Commissions16 Sept 2011Appeal is dismissed
JUGAL KISHORE Vs Sunita Mehta
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 618 : 2011 4 CPJ 183 : 2011 4 CPR 293
Tribunals and Commissions16 Sept 2011Revision petition is disposed of
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs Ravinder Pal Singh Bains
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 619 : 2011 4 CPJ 202 : 2011 4 CPR 296
Tribunals and Commissions16 Sept 2011
Haryana Vidhut Prasaran Nigam Ltd Vs RAJ KUMAR
National Consumer Disputes Redressal Commission · 2012 1 CPJ 7
Tribunals and Commissions16 Sept 2011Revision Petition dismissed.
Meenaben Ashok Kumar Patel Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2012 1 CPJ 34
Tribunals and Commissions16 Sept 2011Revision Petition dismissed.
Ram Naresh Sinha Vs Amitabh Kumar
National Consumer Disputes Redressal Commission · 2012 1 CPJ 45
Tribunals and Commissions15 Sept 2011Revision petition is accordingly dismissed
V.Mahaboob Basha Vs National Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 620 : 2011 4 CPJ 193 : 2011 4 CPR 298 : 2012 1 KERLJ 364
Tribunals and Commissions15 Sept 2011
Atlanta Limited Vs Anlanta Arcade Premises Co. Op. Society Ltd.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 621
Tribunals and Commissions15 Sept 2011Petitions are dismissed
Sarwan Kumar Vs Praveen Sehajpal
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 622 : 2011 4 CPJ 166 : 2011 4 CPR 311
Tribunals and Commissions15 Sept 2011Complaint allowed.
Bhatia Coal Sales Ltd Vs United India Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2012 1 CPJ 38
Tribunals and Commissions14 Sept 2011Appeals are disposed off
CENTRAL BANK OF INDIA Vs Darpan Arts Emporium Station Road, Behind Police Station
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 604 : 2011 4 CPJ 36 : 2011 4 CPR 313
Tribunals and Commissions14 Sept 2011Revision Petition dismissed.
Life Insurance Corporation of India Vs SURJEET KAUR
National Consumer Disputes Redressal Commission · 2012 1 CPJ 36
Tribunals and Commissions14 Sept 2011Revision Petition partly allowed.
Duvvi Govinda Rao Vs United India Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2012 1 CPJ 136
Tribunals and Commissions14 Sept 2011
Gulab Road Lines Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 605 : 2011 4 CPJ 307 : 2011 4 CPR 316
Tribunals and Commissions13 Sept 2011
S.S. Cold Storage India Pvt. Ltd. , Subhash Nagar Mahmoodabad Vs National Insurance Company Limited
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 606 : 2011 4 CPJ 45 : 2011 4 CPR 319
Tribunals and Commissions13 Sept 2011Revision Petition disposed of.
UMA SINGH Vs Ghaziabad Development Authority
National Consumer Disputes Redressal Commission · 2012 1 CPJ 76
Tribunals and Commissions13 Sept 2011Revision Petition dismissed.
Jss Hospital Vs Pankajrani
National Consumer Disputes Redressal Commission · 2012 1 CPJ 112
Tribunals and Commissions13 Sept 2011Complaint partly allowed.
Raja Tobacco Traders Vs National Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2012 1 CPJ 117
Tribunals and Commissions13 Sept 2011
Sumit Chaudhary Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 607 : 2011 4 CPJ 570 : 2011 4 CPR 327