Tribunals and Commissions14 Oct 2011petitions is dismissed
SUDHA JAISWAL Vs Central Bank of India, Through Senior Manager, Branch Shehdol
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 762 : 2012 1 CPJ 157
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2011
647 judgments · page 6 of 33
Tribunals and Commissions14 Oct 2011
HDFC Bank Limited having its Registered Office at HDFC Bank House Vs Amardeep Tharumal Chhabriya, Prop. Mahalxmi Automotive Sales Near Ujamba Wadi, Auto Lane
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 766 : 2011 4 CPJ 623
Tribunals and Commissions14 Oct 2011Revision Petition allowed.
Jaddu Bhagat Vs Wipro G E Medical System Ltd
National Consumer Disputes Redressal Commission · 2011 4 CPJ 632
Tribunals and Commissions12 Oct 2011Appeal disposed of
VINOD KUMAR JAIN Vs United India Insurance Co. Ltd
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 651 : 2011 4 CPJ 378
Tribunals and Commissions12 Oct 2011Appeal dismissed
J.K.AGGARWAL Vs Three C Universal Developers (P) Ltd
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 648 : 2011 4 CPJ 455
Tribunals and Commissions12 Oct 2011Appeal allowed
Anchit Exports Vs Air India Air India Building
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 650 : 2011 4 CPJ 385
Tribunals and Commissions12 Oct 2011Appeal dismissed
Prabha Agarwal Vs Kamkhya Singh
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 649 : 2011 4 CPJ 380
Tribunals and Commissions12 Oct 2011Revision Petition allowed.
LIC OF INDIA Vs Premlata Aggarwal
National Consumer Disputes Redressal Commission · 2011 4 CPJ 611
Tribunals and Commissions12 Oct 2011Revision Petition dismissed.
Makhan Goon Vs Jitendra Nath Roy
National Consumer Disputes Redressal Commission · 2011 4 CPJ 619
Tribunals and Commissions11 Oct 2011
S. Padmavathi Vs Kamineni Hospitals
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 652 : 2011 4 CPJ 368
Tribunals and Commissions10 Oct 2011Revision Petition dismissed.
Jaswantiben Kantilal Shaha Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2011 4 CPJ 616
Tribunals and Commissions07 Oct 2011
Bajaj Allianz General Insurance Co. Ltd. Vs Atibir Industries Co. Ltd
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 757
Tribunals and Commissions30 Sept 2011Revision petition dismiss
LIC OF INDIA Vs TARA CHAND
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 635 : 2011 4 CPJ 326 : 2011 4 CPR 122
Tribunals and Commissions30 Sept 2011Revision Petition dismissed.
State Bank of Mysore Vs G H Patil
National Consumer Disputes Redressal Commission · 2011 4 CPJ 588
Tribunals and Commissions29 Sept 2011Pending applications also stands disposed of.
Assistant Engineer (Distribution) A.V.V.N.L. Vs Bhanwar Lal
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 750 : 2011 4 CPJ 505
Tribunals and Commissions29 Sept 2011
U.P. Avas Evam Vikas Parishad Vs Pradeep Kumar Mathil
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 748 : 2011 4 CPJ 493
Tribunals and Commissions29 Sept 2011Revision Petition dismissed.
NATIONAL INSURANCE COMPANY LTD Vs ARUN KUMAR
National Consumer Disputes Redressal Commission · 2011 4 CPJ 628
Tribunals and Commissions29 Sept 2011petitions is dismissed
Gaziabad Development Authority Through its Vice Chairman, Vikaspath, Gaziabad Vs Neelam Yadav
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 760 : 2011 4 CPJ 527
Tribunals and Commissions28 Sept 2011
Premsingh Verma Vs Cantonment Executive Officer Cantonment Board Mhow
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 743 : 2011 4 CPJ 496 : 2011 4 CPR 128
Tribunals and Commissions28 Sept 2011
Ashok Lobo Vs President Catholic Club
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 749