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National Consumer Disputes Redressal Commission judgments, 2011

647 judgments · page 5 of 33

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Tribunals and Commissions31 Oct 2011Revision dismissed.

UHBVNL Vs MOHAN SINGH

National Consumer Disputes Redressal Commission · 2012 1 CPJ 158

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Tribunals and Commissions21 Oct 2011Revision Petition disposed of

Life Insurance Corporation of India Vs Pathivada Mrutyunjaya Rao

National Consumer Disputes Redressal Commission · 2012 1 CPJ 362

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Tribunals and Commissions21 Oct 2011Revision Petition dismissed.

NARESH KUMAR Vs Dhillon Cool Drinks And Beverages Ltd

National Consumer Disputes Redressal Commission · 2012 1 CPJ 481

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Tribunals and Commissions20 Oct 2011Revision Petition allowed.

Mahindra And Mahindra Finance Co Ltd Vs Sankatha Prasad

National Consumer Disputes Redressal Commission · 2011 4 CPJ 359 : 2012 1 CPR 197

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Tribunals and Commissions20 Oct 2011

JAI PRAKASH GUPTA Vs Devendra Lal Chandani

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 664 : 2011 4 CPJ 358 : 2012 1 CPR 199

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Tribunals and Commissions20 Oct 2011Petition is disposed of

Raipur Development Authority G E Road Vs P S Vishvambharan

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 662 : 2011 4 CPJ 354 : 2011 4 CPJ 356 : 2012 1 CPR 201

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Tribunals and Commissions19 Oct 2011petitions is dismissed

Pakistan International Airlines Vs Bhagwan Dutt

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 759 : 2011 4 CPJ 351 : 2012 1 CPR 328

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Tribunals and Commissions19 Oct 2011Complaint dismissed.

P Srinivasa Varma Vs State Bank of India

National Consumer Disputes Redressal Commission · 2011 4 CPJ 606

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Tribunals and Commissions19 Oct 2011R.P. dismissed.

S Sujatha Vs General Manager, Southern Railway

National Consumer Disputes Redressal Commission · 2011 4 CPJ 613

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Tribunals and Commissions19 Oct 2011Appeals are disposed of

Savita Prem Vs P Lakshmikutty Warrasiar

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 658 : 2011 4 CPJ 398 : 2012 1 CPR 205

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Tribunals and Commissions19 Oct 2011Petition is dismissed

Suryapal Singh Vs Siddha Vinayak Motors

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 656 : 2011 4 CPJ 405 : 2012 1 CPR 323

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Tribunals and Commissions19 Oct 2011Petition is allowed

STATE OF HIMACHAL PRADESH Vs SURESH KUMAR

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 653 : 2011 4 CPJ 407 : 2012 0 KHC 2225 : 2012 1 CPR 325 : 2012 1 KERLJ 269

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Tribunals and Commissions19 Oct 2011Petition is dismissed

CHARAN KAUR Vs NATIONAL INSURANCE CO LTD

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 657 : 2011 4 CPJ 404 : 2012 1 CPR 322

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Tribunals and Commissions18 Oct 2011petitions is dismissed

Superintending Engineer (Elec.), MESCOM, O And M Circle, Attavara Vs Krishna Poojary

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 761 : 2011 4 CPJ 530 : 2012 1 CPR 335

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Tribunals and Commissions18 Oct 2011Revision allowed.

New India Assurance Co Ltd Vs DALIP KUMAR

National Consumer Disputes Redressal Commission · 2011 4 CPJ 579

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Tribunals and Commissions18 Oct 2011Petition is dismissed

Ransingh Rajawat Vs NEW INDIA ASSURANCE CO LTD

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 660 : 2011 4 CPJ 410 : 2012 1 CPR 331

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Tribunals and Commissions18 Oct 2011Appeal partially allowed

A K SHARMA Vs DELHI DEVELOPMENT AUTHORITY

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 659 : 2011 4 CPJ 411 : 2012 1 CPR 333

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Tribunals and Commissions17 Oct 2011Appeal dismissed.

BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs Atibir Industries Co Ltd

National Consumer Disputes Redressal Commission · 2011 4 CPJ 503 : 2012 1 CPR 346

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Tribunals and Commissions17 Oct 2011petition dismissed

Radhika Rakesh Nigam Vs Swaraj Naik Naik Nursing Home

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 661 : 2011 4 CPJ 486 : 2012 1 CPR 341

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Tribunals and Commissions14 Oct 2011petition dismissed

B.Venu Madhav Vs Ch.Mohana Rao

National Consumer Disputes Redressal Commission · 2011 0 NCDRC 758 : 2011 4 CPJ 343

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