Tribunals and Commissions15 Jul 2011Petition dismissed.
Ansar Pasha Vs TATA MOTORS LTD
National Consumer Disputes Redressal Commission · 2011 4 CPJ 107
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2011
647 judgments · page 16 of 33
Tribunals and Commissions15 Jul 2011Appeal partly allowed.
Universal Motors Pvt Ltd Vs Kanpur Development Authority
National Consumer Disputes Redressal Commission · 2011 4 CPJ 64
Tribunals and Commissions15 Jul 2011Revision Petition allowed.
Umarani Gautam Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2011 4 CPJ 113
Tribunals and Commissions14 Jul 2011
Sindhudurg District Central Co-operative Bank Ltd Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 419 : 2011 3 CPR 218 : 2011 4 CPJ 88
Tribunals and Commissions14 Jul 2011Appeal dismissed
Brijesh Kumar Maurya Vs Kausambi Cold Storage Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 387 : 2011 3 CPR 216 : 2011 4 CPJ 265
Tribunals and Commissions14 Jul 2011Appeal dismissed
Uttam Kumar Atarthy Vs Indian Oil Corporation Ltd
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 420 : 2011 3 CPR 224 : 2011 4 CPJ 58
Tribunals and Commissions14 Jul 2011Appeal dismissed
UP State Industrial Vs Reliable Laboratories Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 416 : 2011 3 CPR 207 : 2011 4 CPJ 61
Tribunals and Commissions14 Jul 2011Appeal dismissed
ANJU SHARMA Vs SUMAN
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 376 : 2011 3 CPR 211 : 2011 4 CPJ 268
Tribunals and Commissions14 Jul 2011Revision Petition dismissed.
New India Assurance Co Ltd Vs Somesh Readymade Garments
National Consumer Disputes Redressal Commission · 2011 4 CPJ 273
Tribunals and Commissions13 Jul 2011Complaint is allowed
Parasram And Party Vs NEW INDIA ASSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 410 : 2011 3 CPR 237 : 2011 4 CPJ 303
Tribunals and Commissions13 Jul 2011
Superintendent of Post Office Cooch Behar Division R.R.N. Road P O And District Vs Amal Kumar Deb
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 398 : 2011 3 CPR 227 : 2011 4 CPJ 94
Tribunals and Commissions13 Jul 2011Appeal allowed
P.K. Sinha Vs Mani Bhargava
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 427 : 2011 3 CPR 240 : 2011 4 CPJ 98
Tribunals and Commissions13 Jul 2011Appeal allowed
NATIONAL INSURANCE COMPANY LIMITED Vs USHA DEVI
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 408 : 2011 3 CPR 231 : 2011 4 CPJ 267
Tribunals and Commissions13 Jul 2011
ANANDAPPA Vs Regional Manager
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 409
Tribunals and Commissions12 Jul 2011Appeal dismissed
Karnataka State Agricultural Marketing Board Vs Honnappa Gowda
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 431 : 2011 3 CPJ 227 : 2011 3 CPR 253
Tribunals and Commissions12 Jul 2011
United India Insurance Co. Ltd Vs Krishna Panels And Doors
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 412
Tribunals and Commissions12 Jul 2011Appeal dismissed
Guru Dayal Kumar Sinha Vs MANAGER
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 413 : 2011 3 CPJ 231 : 2011 3 CPR 251
Tribunals and Commissions12 Jul 2011Appeal dismissed
KAILASH MALHOTRA Vs CENTRE FOR SIGHT
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 411 : 2011 3 CPR 246 : 2011 4 CPJ 96
Tribunals and Commissions11 Jul 2011Appeal was dismissed
Ratnaprabha S.Dandekar Vs Nitin Walimbe
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 377 : 2011 3 CPJ 213 : 2011 3 CPR 256
Tribunals and Commissions11 Jul 2011Appeal dismissed
Manamohan Upadhyay Vs National Institute of Research
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 378 : 2011 3 CPJ 218 : 2011 3 CPR 261