Tribunals and Commissions24 May 2011Application is disposed of
United Industries Corporation Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 277 : 2011 2 CPJ 286
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2011
647 judgments · page 20 of 33
Tribunals and Commissions24 May 2011Revision Petition dismissed.
Sc Dcc Bank Vs Shivarama Rao
National Consumer Disputes Redressal Commission · 2011 2 CPJ 287
Tribunals and Commissions23 May 2011Revision petition accept
Mahyco Seeds Ltd. Vs G.Venkata Subba Reddy
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 282 : 2011 3 CPJ 99
Tribunals and Commissions20 May 2011Revision petition dismissed
Kanti Devi Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 284 : 2011 2 CPR 42 : 2011 3 CPJ 8
Tribunals and Commissions20 May 2011Petition is dismissed
ASHISH DAHIYA Vs SWAN MOTORS
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 285 : 2011 2 CPR 44 : 2011 3 CPJ 11
Tribunals and Commissions20 May 2011
Vinod Prasad Nautiyal Vs Savitri Uniyal
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 288 : 2011 2 CPJ 289
Tribunals and Commissions20 May 2011petition is disposed of accordingly
VIRENDER KUMAR GUPTA Vs ANIL KUMAR JAIN
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 289 : 2011 3 CPJ 409
Tribunals and Commissions19 May 2011Revision petition stands dismissed
DIVISIONAL PERSONNEL OFFICER Vs D.J.Manuel
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 337 : 2011 3 CPJ 22
Tribunals and Commissions19 May 2011Revision petition is dismissed
Sohal Motors Swaraj Mazda Agency Vs Shiromani Gurdwara Parbandhak Committee
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 291 : 2011 2 CPJ 297
Tribunals and Commissions19 May 2011Revision petition stands disposed of
LALLAN KUMAR Vs Ratan Kumar Mukherjee
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 290 : 2011 2 CPR 56 : 2011 3 CPJ 6
Tribunals and Commissions18 May 2011Application dismissed
Chinnamma Vs EXECUTIVAE ENGINEER KARNATAKA HOUSING BOARD
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 292 : 2011 3 CPJ 14
Tribunals and Commissions18 May 2011Revision petition is dismissed
Surendran Vadakayil Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 293 : 2011 3 CPJ 64
Tribunals and Commissions18 May 2011Revision petition is dismissed
Emirates Kanchanjunga Building Vs Belair Travels And Cargo Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 294 : 2011 3 CPJ 19
Tribunals and Commissions18 May 2011Revision petition is dismissed
Cox and Kings(I) Pvt.Ltd. Vs Jagadambika T.G.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 295
Tribunals and Commissions16 May 2011Revision petition is dismissed accordingly
Ramadevi Super Specialties Hospital Vs P.Rasool Khan
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 296 : 2011 2 CPR 74 : 2011 3 CPJ 69
Tribunals and Commissions16 May 2011Revision petition accept
BANK OF MAHARASHTRA Vs G.C.Jain
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 297 : 2011 2 CPR 77 : 2011 3 CPJ 96
Tribunals and Commissions13 May 2011Appeal is dismissed
Mangla L.Paradkar Vs Shailendra Singh
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 301 : 2011 2 UC 1293 : 2011 87 ALLLR 565
Tribunals and Commissions13 May 2011Petition is dismissal
United India Insurance Co. Ltd. Vs VIRENDER
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 300 : 2011 2 CPR 82 : 2011 2 UC 1302 : 2011 3 CPJ 110
Tribunals and Commissions13 May 2011Appeals are dismissed
Satyam Traders Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 299
Tribunals and Commissions13 May 2011Revision dismissed in limine.
SUDESH GUPTA Vs Icici Prudential Life Insurance Company Ltd
National Consumer Disputes Redressal Commission · 2011 3 CPJ 57 : 2011 3 CPR 148