Tribunals and Commissions05 Apr 2011
Japna Chemicals Pvt. Ltd. Vs National Insurance Company Limited
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 211
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2011
647 judgments · page 25 of 33
Tribunals and Commissions05 Apr 2011Revision Petition dismissed.
Vidya Devi Warehouse Vs Mahendra Singh Yadav
National Consumer Disputes Redressal Commission · 2011 2 CPJ 148
Tribunals and Commissions05 Apr 2011Revision dismissed
Sezal Glass Ltd Vs United India Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2011 2 CPJ 214
Tribunals and Commissions05 Apr 2011Revision Petition allowed.
Sanghi Brothers Manager Vs Raj Kumar Jaiswal
National Consumer Disputes Redressal Commission · 2011 2 CPJ 257
Tribunals and Commissions05 Apr 2011Revision Petition allowed.
Anand Kumar Kejariwal Vs LIC of India
National Consumer Disputes Redressal Commission · 2011 2 CPJ 249
Tribunals and Commissions04 Apr 2011Petition is dismissed
Gnyan Narayan Dash Vs Sub Post Master
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 177 : 2011 2 CPJ 225 : 2011 2 CPR 39
Tribunals and Commissions04 Apr 2011Petitions are dismissed
Kajol Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 178 : 2011 2 CPJ 104 : 2011 2 CPR 40
Tribunals and Commissions04 Apr 2011Revision disposed of.
Maruti Suzuki India Ltd Vs Jose Kurian
National Consumer Disputes Redressal Commission · 2011 4 CPJ 635
Tribunals and Commissions01 Apr 2011Revision petition dismissed
Baljinder Singh Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 712 : 2011 2 CPR 372 : 2011 3 CPJ 128
Tribunals and Commissions01 Apr 2011
ICICI Bank Limited Vs Khirod Kumar Behera
National Consumer Disputes Redressal Commission · 2011 2 CPJ 101 : 2011 2 CPR 112
Tribunals and Commissions31 Mar 2011Petition is dismissed
Postmaster General Kerala Vs Kiron Rasheed
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 158 : 2011 2 CPJ 73 : 2011 2 CPR 43
Tribunals and Commissions31 Mar 2011Revision Petition dismissed.
Life Insurance Corporation of India Vs H Kudoubuthine
National Consumer Disputes Redressal Commission · 2011 2 CPJ 98
Tribunals and Commissions30 Mar 2011Petition is dismissal
Rabindra Kumar Pal Vs Manager Standard Chartered Bank
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 160 : 2011 2 CPJ 77
Tribunals and Commissions30 Mar 2011Petition stands dismissed
Regional Manager Central Warehousing Corporation Vs Ch.Laxminarayana
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 159
Tribunals and Commissions29 Mar 2011Petition is dismissed
Niranjan Kumar Yadav Vs National Insurance Company Limited
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 162 : 2011 2 CPJ 64 : 2011 2 CPR 50
Tribunals and Commissions29 Mar 2011
CONSUMER PROTECTION COUNCIL Vs General Manager Southern Railways
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 161 : 2011 2 CPJ 65 : 2011 2 CPR 48
Tribunals and Commissions29 Mar 2011Revision dismissed.
Bio-Med Pvt Ltd Vs Rumi Saikia
National Consumer Disputes Redressal Commission · 2011 3 CPJ 402
Tribunals and Commissions29 Mar 2011Application dismissed.
SADHA SINGH Vs United India Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2011 4 CPJ 68
Tribunals and Commissions28 Mar 2011Revision dismissed.
Farmers Poultry Breeding Farm Vs Punjab State Power Corpn Ltd
National Consumer Disputes Redressal Commission · 2011 2 CPJ 202 : 2011 2 CPR 97
Tribunals and Commissions25 Mar 2011Petition is allowed
Varadarajan Vs HDFC Bank
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 164 : 2011 2 CPJ 39 : 2011 2 CPR 54