Tribunals and Commissions28 Feb 2011Revision petition dismiss
Friend Agro Industries Vs Subeg Singh
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 108 : 2011 2 CPJ 134
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2011
647 judgments · page 27 of 33
Tribunals and Commissions28 Feb 2011Petitions stand allowed
Gandhi Vocational College Vs Himanshi Jain
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 109 : 2011 2 CPJ 23
Tribunals and Commissions28 Feb 2011Revision Petition dismissed.
Ambika Singh Vs BHARAT SANCHAR NIGAM LTD
National Consumer Disputes Redressal Commission · 2011 2 CPJ 127
Tribunals and Commissions24 Feb 2011Appeal is dismissed
Makhan Lal Bhat Vs DELHI DEVELOPMENT AUTHORITY VIKAS SADAN
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 82 : 2011 2 CPJ 205
Tribunals and Commissions24 Feb 2011Revision petition is dismissed
Secretary, South Western Railway House Building Cooperative Society Vs K.Velayudhan
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 111 : 2011 1 CPJ 304
Tribunals and Commissions24 Feb 2011Revision petition is dismissed
JAVs ENGINEERING (INDIA) LTD. Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 112 : 2011 2 CPJ 22
Tribunals and Commissions23 Feb 2011revision petition disposed
KOTAK MAHINDRA FINANCE LTD. Vs Manmohan Ajubhai Patel
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 711 : 2011 1 CPJ 285
Tribunals and Commissions23 Feb 2011Petition is dismissed
JAGRUT NAGRIK Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 83 : 2011 1 CPJ 278
Tribunals and Commissions22 Feb 2011Petition is dismissed
Dinakar Rao Vs Green Fields (India) Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2011 0 CTJ 633 : 2011 0 NCDRC 85 : 2011 2 CPJ 28
Tribunals and Commissions21 Feb 2011Petition dismiss
DIVISIONAL MANAGER LIC OF INDIA Vs BRANCH MANAGER LIC OF INDIA
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 87
Tribunals and Commissions21 Feb 2011Petition is dismissed
Aparna Cloth House Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 86 : 2011 1 CPJ 288
Tribunals and Commissions21 Feb 2011Revision Petition dismissed.
LIC OF INDIA Vs Shobhna Shukla
National Consumer Disputes Redressal Commission · 2011 1 CPJ 290
Tribunals and Commissions18 Feb 2011Appeals are allowed
NEHA SINGHAL Vs UNITECH LIMITED
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 88 : 2011 2 CPJ 88
Tribunals and Commissions17 Feb 2011Petition is dismissed
Ishwarlal Amarnani Vs Hero Puch
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 95 : 2011 3 CPJ 132
Tribunals and Commissions17 Feb 2011Petition is dismissed
National Insurance Co.Ltd. Vs Ratanbhai Lallubhai
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 96
Tribunals and Commissions17 Feb 2011Petition is dismissed
UTI Infrastructure Technology And Services Ltd. Vs M.K.Hara Prasad
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 97 : 2011 2 CPJ 129 : 2011 2 CPR 4
Tribunals and Commissions17 Feb 2011Petition is dismissed
Paresh Mohanlal Parmar Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 93 : 2011 2 CPJ 226
Tribunals and Commissions17 Feb 2011Petition stands disposed of
Akbar Nanjibhai Vs Nishan Developers
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 91 : 2011 3 CPJ 117
Tribunals and Commissions17 Feb 2011Petition is disposed of
New India Assurance Co.Ltd. Vs Iqbal I.Tada
National Consumer Disputes Redressal Commission · 2011 0 KHC 2937 : 2011 0 NCDRC 94 : 2011 3 CPJ 124 : 2011 4 KERLJ 603
Tribunals and Commissions17 Feb 2011
BUDHI RAM Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2011 0 CTJ 636 : 2011 0 NCDRC 709 : 2011 2 CPJ 165