Tribunals and Commissions23 Aug 2023Dismissed
Branch Manager, Life Insurance Corporation Of India & Anr.Vs Banwari Lal Gupta
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0116
Consumer Protection Act 1986 — Section 21(b)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 76 of 1,397
Tribunals and Commissions23 Aug 2023Dismissed
Golden Bricks Promoters Pvt. Ltd Vs Rattan Lal
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0115
Consumer Protection Act 2019 — Section 34, 34(1), 47, 47(1)(a)(i), 58(1)(b)
Tribunals and Commissions23 Aug 2023Dismissed
Golden Bricks Promoters Pvt. Ltd Vs Kusum Lata
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0114
Consumer Protection Act 2019 — Section 34, 34(1), 47, 47(1)(a)(i), 58(1)(b)
Tribunals and Commissions23 Aug 2023Dismissed
Vineet Ruia & Anr Vs M/s Geeta Ganesh Promoters Pvt. Ltd
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0107
Tribunals and Commissions23 Aug 2023Allowed
Mrs. Madhu Jain Vs State Bank Of India & Ors
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0106
Tribunals and Commissions23 Aug 2023Dismissed
Cloudtail India Private Limited Vs Central Consumer Protection Authority
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0105
Consumer Protection Act, 2019 — Section 2(1)(a), 2(9), 2(10), 2(47), 10, 18, 18(1)(a), 18(2)(a), 20, 21(7)Bureau of Indian Standards Act 2016 — Section 16, 17, 25
Tribunals and Commissions23 Aug 2023Dismissed
M/s Deswal Auto Firm Vs Punjab National Bank & Anr
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0104
Tribunals and Commissions23 Aug 2023Dismissed
Inder Kumar Jain Vs Citi Financial Consumer Finance India Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0103
Tribunals and Commissions23 Aug 2023Disposed Of
Omaxe Chandigarh Extension Developers Pvt. Ltd. & Anr Vs Paramjit Singh
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0088
Consumer Protection Act, 1986 — Section 2(1)(d), 3Arbitration and Conciliation [Amendment] Act, 2015 — Section 8Punjab Apartment and Property Regulation Act, 1995 — Section 6
Tribunals and Commissions23 Aug 2023Dismissed
Navdeep John Aguiar Vs Bharat Sanchar Nigam Limited & Anr
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0087
Consumer Protection Act 1986 — Section 21(b)Consumer Protection Act 2019 — Section 58(1)(b)
Tribunals and Commissions23 Aug 2023Disposed Of
Punjab Urban Planning & Development Authority Vs Joginder Singh
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0086
Consumer Protection Act 1986 — Section 21(b)
Tribunals and Commissions22 Aug 2023Dismissed
Ankush Wadhera & Anr Vs DLF Universal Limited & Anr
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0108
Tribunals and Commissions22 Aug 2023Dismissed
Dr. Sisir Kumar Dutta Vs M/s Abhijata Construction Company Pvt. Ltd. & Ors
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0098
Tribunals and Commissions22 Aug 2023Disposed Of
Dr Ajay Singh Pundeer & Anr Vs Shamsher Singh & Anr
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0091
Consumer Protection Act 1986 — Section 21(b)Delhi Medical Council Act 1997 — Section 27
Tribunals and Commissions22 Aug 2023Dismissed
Saroj Devi Yadav Vs GTFS Multi Sevices Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0089
Tribunals and Commissions21 Aug 2023Dismissed
Sarswati Bai Sonwan Vs H.B.N. Dairies & Allied Limited & Anr
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0120
Consumer Protection Act 1986 — Section 21(1)(b)
Tribunals and Commissions21 Aug 2023Dismissed
State Bank Of India Vs Sukhbir Singh
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0118
Consumer Protection Act 2019 — Section 58(1)(b)
Tribunals and Commissions21 Aug 2023Dismissed
Chairman, Belgaum Postal & Rms Dn. Co-Op Cr. Sct Ltd & Anr Vs Shivanand Shivabasappa Kadakol & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0111
Tamil Nadu Cooperative Societies Act, 1983 — Section 90
Tribunals and Commissions21 Aug 2023Dismissed
World Wide Immigration Consultancy Services Limited Vs V. Vijayan
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0110
Tribunals and Commissions21 Aug 2023Partly Allowed
Oriental Insurance Company Limited Vs Rajnish Jindal
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0109
Limitation Act, 1963 — Section 12(2)Insurance Regulatory and Development Authority (Protection of Policyholder�s Interest) Regulations, 2002 — Regulation 9