Tribunals and Commissions21 Aug 2023Disposed Of
M/s. Manohar Infrastructure & Constructions Pvt. Ltd Vs Mohinder Singh Nain & Anr
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0095
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 77 of 1,397
Tribunals and Commissions21 Aug 2023Disposed Of
Manohar Infrastructure And Constructions Pvt. Limited & 2 Ors Vs Daljit Singh
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0093
Tribunals and Commissions21 Aug 2023Allowed
Subhash Bhatia Vs Sharp Sight Laser Centre Pvt. Ltd
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0092
Consumer Protection Act 1986 — Section 21(b)
Tribunals and Commissions21 Aug 2023Allowed
Prabhakant Shukla Vs Reliance Communications Ltd
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0078
Indian Telegraph Act 1885 — Section 7B, 7DInsolvency and Bankruptcy Code, 2016 — Section 14
Tribunals and Commissions18 Aug 2023Dismissed
Mrs. Babi Tanwar & Anr Vs M/s Tata Aig General Insuracne Co. Ltd
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0125
Consumer Protection Act 2019 — Section 58(1)(b)
Tribunals and Commissions18 Aug 2023Dismissed
Neha Kasliwal Vs Jai Prakash Associates Ltd
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0097
Consumer Protection Act, 2019 — Section 51(1)
Tribunals and Commissions18 Aug 2023Dismissed
M/s BPTP Ltd Vs Debabrata Satpthy
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0096
Consumer Protection Act, 2019 — Section 51
Tribunals and Commissions18 Aug 2023Dismissed
Mahindra & Mahindra Farm Division Vs Sumit Kumar & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0079
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions18 Aug 2023Dismissed
Ambika Pipe Store Vs Hakikat Singh
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0071
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions18 Aug 2023Allowed
India Mart Intermesh Ltd. Vs Dr. Rajanala Nirmala & Anr
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0070
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions17 Aug 2023Dismissed
Vishal Shukla & Ors Vs Managing Director, M/S. Holidayz Mart Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0124
Tribunals and Commissions17 Aug 2023Dismissed
M/s. Om Stone Crushing Co. Pvt. Ltd Vs M/s Creative Vision & Ors
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0123
Tribunals and Commissions17 Aug 2023Dismissed
State Bank Of Bikaner And Jaipur Vs Vipin Kumar & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0101
Consumer Protection Act 1986 — Section 21, 21(b)
Tribunals and Commissions17 Aug 2023Dismissed
Rajiv Kumar Jain Vs Shyam Kanhiya Jaiswal & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0074
Code of Civil Procedure, 1908 — Section 151, Order 39 Rules 1, Order 39 Rules 2
Tribunals and Commissions17 Aug 2023Disposed Of
Karnataka Telecom Department Employees Co Operative Society & Ltd Vs Raghu V.
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0073
Real Estate (Regulation & Development) Act, 2016 — Section 79Karnataka Co-Operative Societies Act, 1959 — Section 70Tamil Nadu Cooperative Societies Act, 1983 — Section 90
Tribunals and Commissions17 Aug 2023Allowed
Bajaj Allianz Life Insurance Co. Ltd. & Anr Vs Macherla Kishore Kumar
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0072
Code of Civil Procedure, 1908 — Order 16 Rules 10, Order 16 Rules 12Consumer Protection Act, 1986 — Section 2(1)(g), 12, 13, 13(4), 13(4)(i)
Tribunals and Commissions17 Aug 2023Dismissed
Dr. Gurdip Singh Gandhok Vs M/s Hitachi Home & Life Solutions (India) Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0068
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions17 Aug 2023Dismissed
IDBI Bank Limited Vs Sadananda Das
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0067
Consumer Protection Act, 1986 — Section 13(2)(b)(1)Consumer Protection Act, 2019 — Section 58(1)(b)Banking Regulation Act, 1949 — Section 5(c)
Tribunals and Commissions16 Aug 2023Partly Allowed
M/s Pan Realtors Pvt. Ltd. & 3 Ors Vs Rashmi Singh & Anr
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0066
Consumer Protection Act, 1986 — Section 13(2)
Tribunals and Commissions16 Aug 2023Dismissed
Naresh Khanna Vs National Insurance Company Limited
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0065