COMMON CAUSE Vs D.E.S.U.
National Consumer Disputes Redressal Commission · 1991 1 CPJ 113 : 1993 1 CLT 92
COURT ARCHIVE
27,934 judgments · page 1,397 of 1,397
National Consumer Disputes Redressal Commission · 1991 1 CPJ 113 : 1993 1 CLT 92
National Consumer Disputes Redressal Commission · 1991 1 CPR 327 : 1992 2 CPJ 510 : 1993 1 CLT 208
National Consumer Disputes Redressal Commission · 1991 0 CPC 345 : 1991 1 CPR 342 : 1992 2 CPJ 446 : 1993 1 CLT 207
National Consumer Disputes Redressal Commission · 1991 1 CPJ 436
National Consumer Disputes Redressal Commission · 1991 0 CPC 414 : 1991 1 CPR 85 : 1991 2 CPJ 296
National Consumer Disputes Redressal Commission · 1991 0 CPC 420 : 1991 1 CPR 90 : 1991 2 CPJ 303
National Consumer Disputes Redressal Commission · 1992 1 CPJ 303
National Consumer Disputes Redressal Commission · 1992 1 CPJ 18 : 1992 1 CPR 837 : 1993 1 CLT 141
National Consumer Disputes Redressal Commission · 1991 0 CPC 539 : 1991 1 CPR 385 : 1992 1 CPJ 43
National Consumer Disputes Redressal Commission · 1991 1 CPJ 440
National Consumer Disputes Redressal Commission · 1991 1 CPJ 562
National Consumer Disputes Redressal Commission · 1991 0 CPC 650 : 1991 2 CPJ 169
National Consumer Disputes Redressal Commission · 1991 1 CPR 241 : 1991 2 CPJ 56
National Consumer Disputes Redressal Commission · 1996 2 CPC 29 : 1996 2 CPJ 483 : 1996 2 CPR 353