Tribunals and Commissions22 Feb 1990Appeal rejected
KULSHASHI RAJ Vs Vice Chairman, Delhi Development Authority
National Consumer Disputes Redressal Commission · 1991 2 CPJ 60
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,396 of 1,397
Tribunals and Commissions17 Feb 1990Revisions appeals allowed
MUNICIPAL COUNCIL, BIKANER Vs SHAMBHU YADAV
National Consumer Disputes Redressal Commission · 1992 0 CPC 93 : 1992 1 CPJ 64 : 1993 1 CLT 316
Tribunals and Commissions02 Feb 1990Appeal allowed
INDIAN AIRLINES Vs SHRI RAJESH KUMAR UPADHYAY
National Consumer Disputes Redressal Commission · 1991 0 CPC 66 : 1991 1 CPJ 206 : 1991 1 CPR 46 : 1993 1 CLT 3
Tribunals and Commissions02 Feb 1990Appeal dismissed
LUCKNOW DEVELOPMENT AUTHORITY-/Opp. Party Vs NALINI PATIL
National Consumer Disputes Redressal Commission · 1991 2 CPR 59 : 1992 2 CPJ 541 : 1993 1 CLT 387
Tribunals and Commissions30 Jan 1990Complaint dismissed
NIRANJANLAL Vs BANK OF BARODA, JAIPUR
National Consumer Disputes Redressal Commission · 1991 1 CPJ 196
Tribunals and Commissions30 Jan 1990Appeal allowed
VASUNDHRA, M/S. BLUE STAR LTD. Vs SHRI BAL KISHAN GOYAL
National Consumer Disputes Redressal Commission · 1991 0 CPC 335 : 1991 1 CPJ 69
Tribunals and Commissions29 Jan 1990Complaint dismissed
MANGAL RAM Vs NATIONAL MOTORS
National Consumer Disputes Redressal Commission · 1991 0 CPC 163 : 1991 1 CPJ 260
Tribunals and Commissions23 Jan 1990Appeal accepted
RAJ SUDHA TOWERS (P.) LTD. Vs SHRI SUBHASH GARG And SHRI PRADEEP GARG
National Consumer Disputes Redressal Commission · 1991 0 CPC 90 : 1991 1 CPJ 162
Tribunals and Commissions12 Jan 1990Appeal partly allowed
RAJASTHAN STATE ELECTRICITY BOARD Vs SHRI TRILOK CHAND
National Consumer Disputes Redressal Commission · 1991 1 CPJ 165
Tribunals and Commissions05 Jan 1990Appeal partly allowed
P.K.NANDA Vs GEM INDIA
National Consumer Disputes Redressal Commission · 1992 3 CPJ 121 : 1994 1 CLT 204
Tribunals and Commissions05 Jan 1990Complaint rejected
Shankar Birmiwal Vs Jaipur Development Authority
National Consumer Disputes Redressal Commission · 1991 0 CPC 339 : 1991 1 CPJ 349 : 1991 2 CPR 86
Tribunals and Commissions27 Dec 1989Ordered accordingly
ISHVARLAL JINABHAI DESAI Vs SKYPAK INTERNATIONAL COURIERS
National Consumer Disputes Redressal Commission · 1991 2 CPJ 478 : 1991 2 CPR 182
Tribunals and Commissions20 Dec 1989
Shri Devanand Gehlot Vs RAJASTHAN PATRIKA LTD
National Consumer Disputes Redressal Commission · 1991 1 CPJ 487
Tribunals and Commissions18 Dec 1989Appeal allowed
CHAIRMAN, RAJ. HOUSING BOARD Vs SHYAM LAL SOMANI
National Consumer Disputes Redressal Commission · 1994 2 CPJ 530
Tribunals and Commissions07 Dec 1989Petition disposed of
COMMON CAUSE Vs INDIAN AIRLINES
National Consumer Disputes Redressal Commission · 1992 1 CPJ 54
Tribunals and Commissions06 Dec 1989Revision disposed
L.I.C. Vs CHATUR BEHARI LAL
National Consumer Disputes Redressal Commission · 1992 2 CPJ 501 : 1993 1 CLT 358
Tribunals and Commissions08 Nov 1989Petition allowed
COMMON CAUSE Vs UNION GOVERNMENT
National Consumer Disputes Redressal Commission · 1992 1 CPJ 272 : 1993 1 CLT 406
Tribunals and Commissions07 Nov 1989Petition dismissed
S.P. THIRUMALA RAO Vs MUNICIPAL COMMISSIONER, CITY MUNICIPAL CORPORATION
National Consumer Disputes Redressal Commission · 1992 2 CPJ 396 : 1993 1 CLT 75
Tribunals and Commissions06 Nov 1989Petition dismissed
CONSUMER PROTECTION COUNCIL Vs INDIAN RAILWAYS
National Consumer Disputes Redressal Commission · 1991 1 CPR 346 : 1992 1 CPJ 120 : 1993 1 CLT 486
Tribunals and Commissions06 Nov 1989Appeal dismissed
LAKSHMAN PRASAD MAIRH Vs Bihar State Housing Board
National Consumer Disputes Redressal Commission · 1993 1 CLT 361