Tribunals and Commissions28 May 1990Appeal allowed
CHAIRMAN, B.W.S. Vs HINDUSTAN DEALERS LTD.
National Consumer Disputes Redressal Commission · 1993 1 CPJ 178
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,394 of 1,397
Tribunals and Commissions24 May 1990Appeal accepted
BYFORD Vs RAMESH TANEJA
National Consumer Disputes Redressal Commission · 1991 0 CPC 152 : 1991 1 CPJ 586
Tribunals and Commissions21 May 1990Complaint dismissed
A.SRINIVASAMURTHY Vs Chairman, Bangalore Development Authority
National Consumer Disputes Redressal Commission · 1991 1 CPJ 657
Tribunals and Commissions15 May 1990Appeal partly allowed
C.L.JAGANNATH Vs CHAIRMAN B.D.A
National Consumer Disputes Redressal Commission · 1991 2 CPJ 88
Tribunals and Commissions15 May 1990Appeal rejected
PUBLIC HEALTH AND ENGINEERING DEPARTMENT Vs DISTRICT FORUM, CONSUMER PROTECTION, BIKANER
National Consumer Disputes Redressal Commission · 1991 1 CPJ 432 : 1991 2 CPR 101
Tribunals and Commissions13 May 1990Revision allowed
VIJAYANDRA AGARWAL Vs Yogendra Kumar
National Consumer Disputes Redressal Commission · 1991 1 CPJ 268
Tribunals and Commissions11 May 1990Appeal accepted
G.M.MAHANAGAR TELEPHONES NIGAM LTD. Vs SHRI GULSHAN RAI
National Consumer Disputes Redressal Commission · 1991 0 CPC 545 : 1991 2 CPJ 158 : 1991 2 CPR 507
Tribunals and Commissions10 May 1990Complaint dismissed
G.BHANUDAS Vs Chairman, Bangalore Development Authority
National Consumer Disputes Redressal Commission · 1991 0 CPC 154 : 1991 1 CPJ 624
Tribunals and Commissions08 May 1990Appeal dismissed
KANHAIYALAL MATHUR Vs RAJASTHAN HOUSING BOARD
National Consumer Disputes Redressal Commission · 1991 0 CPC 270 : 1991 1 CPJ 37 : 1991 1 CPR 188 : 1993 1 CLT 177
Tribunals and Commissions05 May 1990Ordered accordingly
Consumer Education and Research Society Vs Canara Bank
National Consumer Disputes Redressal Commission · 1991 2 CPJ 148 : 1993 1 CLT 439
Tribunals and Commissions04 May 1990
LUCKNOW DEVELOPMENT AUTHORITY- /Opp. Party Vs M.M. SOOD
National Consumer Disputes Redressal Commission · 1991 0 CPC 60 : 1991 1 CPR 612 : 1992 2 CPJ 499
Tribunals and Commissions02 May 1990
COMMON CAUSE Vs DRUG CONTROLLER OF INDIA
National Consumer Disputes Redressal Commission · 1991 2 CPJ 698 : 1993 1 CLT 600
Tribunals and Commissions30 Apr 1990
K.N. NAGARAJU Vs SENIOR MANAGER, CENTRAL BANK
National Consumer Disputes Redressal Commission · 1991 0 CPC 125 : 1991 1 CPJ 429 : 1991 2 CPR 98
Tribunals and Commissions30 Apr 1990Appeal dismissed
SARASWATHIN KEMBHA Vs DIVISIONAL RAILWAY MANAGER, HUBLI DIVISION
National Consumer Disputes Redressal Commission · 1991 1 CPJ 539
Tribunals and Commissions24 Apr 1990Complaint allowed
AKHIL BHARATIYA GRAHAK PANCHAYAT Vs Chairman, Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 1991 1 CPJ 171
Tribunals and Commissions24 Apr 1990Complaint Dismissed
Sarla Jain , S/SHRI SHEEL CHANDRA And NARESH CHANDRA Vs Unit Trust of India
National Consumer Disputes Redressal Commission · 1991 2 CPJ 34
Tribunals and Commissions23 Apr 1990Appeal allowed
MULLA COMPANY-/ Vs M.M. BHALDAR
National Consumer Disputes Redressal Commission · 1993 1 CPJ 273
Tribunals and Commissions22 Apr 1990Appeal dismissed
HARYANA STATE ELECTRICITY BOARD Vs DINESH KUMAR
National Consumer Disputes Redressal Commission · 1991 0 CPC 38 : 1991 2 CPJ 38 : 1993 2 CLT 45
Tribunals and Commissions17 Apr 1990Appeal dismissed
KAPIL KUMAR TAYAL Vs GENERAL MANAGER, D.E.S.U.
National Consumer Disputes Redressal Commission · 1991 2 CPJ 184 : 1991 2 CPR 457
Tribunals and Commissions10 Apr 1990Appeal dismissed
Usha Rani Gupta Vs GENERAL MANAGER, D.E.S.U.
National Consumer Disputes Redressal Commission · 1991 2 CPJ 167 : 1991 2 CPR 429