Tribunals and Commissions09 Oct 1990Appeal dismissed
MAHANAGAR TELEPHONE NIGAM LTD. Vs N.N. JOSHI
National Consumer Disputes Redressal Commission · 1991 2 CPJ 635
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,392 of 1,397
Tribunals and Commissions09 Oct 1990Appeal dismissed
JAHANGIR B.GAI Vs WESTERN INDIA AUTOMOBILE ASSOCIATION
National Consumer Disputes Redressal Commission · 1991 2 CPJ 632 : 1991 2 CPR 13
Tribunals and Commissions09 Oct 1990Complaint rejected
AGARWAL DYEING INDUSTRIES Vs Rajasthan Financial Corporation
National Consumer Disputes Redressal Commission · 1991 2 CPJ 341
Tribunals and Commissions26 Sept 1990Ordered accordingly
B.L. CHAKKU Vs DISTRICT TELECOM ENG.
National Consumer Disputes Redressal Commission · 1991 1 CPJ 263 : 1992 0 CPC 260 : 1993 2 CLT 303
Tribunals and Commissions25 Sept 1990Appeal dismissed
Sarla Jain Vs Unit Trust of India
National Consumer Disputes Redressal Commission · 1991 0 CPC 239 : 1991 1 CPJ 320 : 1991 1 CPR 175 : 1993 1 CLT 24
Tribunals and Commissions25 Sept 1990
HYDERABAD INSDUSTRIES LTD. Vs JOHRILAL SANCHETTI
National Consumer Disputes Redressal Commission · 1992 2 CPJ 506
Tribunals and Commissions25 Sept 1990Appeal allowed
GUPTA ENTERPRISES Vs Shakuntala Gupta
National Consumer Disputes Redressal Commission · 1991 2 CPJ 493 : 1991 2 CPR 566
Tribunals and Commissions24 Sept 1990Appeal partly allowed
L.M.L LTD. Vs GRAHAK PARISHAD, SURAT
National Consumer Disputes Redressal Commission · 1991 2 CPJ 269
Tribunals and Commissions24 Sept 1990Order modified
S.RAJASHEKAR Vs LOHIA MACHINES LTD., M/S. LML CUSTOMERS SERVICE CELL
National Consumer Disputes Redressal Commission · 1991 1 CPJ 139
Tribunals and Commissions24 Sept 1990Appeal allowed
MANTORA OIL PRODUCTS (P) LTD., KANPUR Vs ORIENTAL INSURANCE COMPANY LTD., KANPUR
National Consumer Disputes Redressal Commission · 1991 0 CPC 282 : 1991 1 CPJ 323 : 1991 1 CPR 181
Tribunals and Commissions18 Sept 1990Appeal partly allowed
MANAGER TELEPHONE NIGAM LTD. Vs LEO REBELLO
National Consumer Disputes Redressal Commission · 1993 1 CPJ 446
Tribunals and Commissions18 Sept 1990Appeal partly allowed
P.K.GOEL Vs GENERAL MANAGER, TELEPHONES, DISTRICT JAIPUR
National Consumer Disputes Redressal Commission · 1992 0 CPC 75 : 1992 1 CPJ 69
Tribunals and Commissions17 Sept 1990Appeal dismissed
N.K.GOYLE Vs REGISTRAR, INDIAN INSTITUTE OF TECHNOLOCY, BOMBAY
National Consumer Disputes Redressal Commission · 1991 2 CPJ 614 : 1991 2 CPR 16
Tribunals and Commissions14 Sept 1990Complaint dismissed
RAWAT ENTERPRISES P. LTD. Vs National Insurance Company Limited
National Consumer Disputes Redressal Commission · 1991 1 CPJ 240
Tribunals and Commissions11 Sept 1990Appeal dismissed
S.N.KASHYAP Vs RAJA REDDY
National Consumer Disputes Redressal Commission · 1991 2 CPJ 363
Tribunals and Commissions01 Sept 1990Appeal dismissed
ALEX J.REBELLO Vs L.I.C. of India
National Consumer Disputes Redressal Commission · 1991 1 CPJ 418 : 1991 2 CPR 90
Tribunals and Commissions01 Sept 1990Appeal partly allowed
BHAMY V.SHENOY Vs Divisional Controller, Karnataka State Road Transport Corporation
National Consumer Disputes Redressal Commission · 1991 0 CPC 89 : 1991 1 CPJ 122 : 1991 1 CPR 512
Tribunals and Commissions01 Sept 1990Appeal partly allowed
BHAMY V.SHENOY Vs D.C.KARNATAKA STATE ROAD TRANSPORT CORP
National Consumer Disputes Redressal Commission · 1992 3 CPJ 383
Tribunals and Commissions30 Aug 1990Appeal allowed
ANGELA FONSECA Vs CORAL LAWNS
National Consumer Disputes Redressal Commission · 1991 0 CPC 521 : 1991 2 CPJ 670 : 1991 2 CPR 5
Tribunals and Commissions28 Aug 1990Appeal dismissed
G.M., B.E.S.T., BOMBAY Vs MILIND G. DIXIT
National Consumer Disputes Redressal Commission · 1991 0 CPC 698 : 1991 2 CPJ 581