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National Consumer Disputes Redressal Commission judgments

27,934 judgments · page 1,391 of 1,397

Tribunals and Commissions22 Oct 1990Appeal dismissed

BHUSHAN Vs Rakesh Aggarwal

National Consumer Disputes Redressal Commission · 1991 0 CPC 261 : 1991 1 CPJ 149 : 1991 1 CPR 484 : 1993 2 CLT 478