Tribunals and Commissions10 Apr 1990Complaint partly accepted
SUSHILA DEVI Vs RAJ SUDHA TOWERS (P) LTD. And OTHERS
National Consumer Disputes Redressal Commission · 1991 0 CPC 213 : 1991 1 CPJ 620 : 1991 2 CPR 477
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,395 of 1,397
Tribunals and Commissions06 Apr 1990Appeal dismissed
JAIDEV PRASAD SINGH Vs AUTO TRACTOR LTD.
National Consumer Disputes Redressal Commission · 1991 0 CPC 302 : 1991 1 CPJ 34 : 1993 1 CLT 172
Tribunals and Commissions06 Apr 1990Appeals dismissed
AUTO TRACTOR LTD Vs JAIDEV PRASAD SINGH
National Consumer Disputes Redressal Commission · 1992 2 CPJ 448
Tribunals and Commissions06 Apr 1990Complaint dismissed
K.Rangaswamy Vs JAVA VITTAL
National Consumer Disputes Redressal Commission · 1991 0 CPC 58 : 1991 1 CPJ 685
Tribunals and Commissions05 Apr 1990
BIHAR STATE FOOD And CIVIL SUPPLIES CORP. LTD. Vs Tata Engineering and Locomotive Co. Ltd
National Consumer Disputes Redressal Commission · 1992 1 CPR 148 : 1992 2 CPJ 509 : 1993 1 CLT 365
Tribunals and Commissions05 Apr 1990Complaint allowed
R.B.SETH JESSA RAM Vs SUSHMA
National Consumer Disputes Redressal Commission · 1991 0 CPC 628 : 1991 2 CPJ 503 : 1991 2 CPR 631
Tribunals and Commissions04 Apr 1990Revision Petition dismissed
S.L. SOMANI Vs CHAIRMAN, RAJASTHAN HOUSING BOARD
National Consumer Disputes Redressal Commission · 1991 0 CPC 131 : 1991 1 CPR 492 : 1992 2 CPJ 441 : 1993 1 CLT 204
Tribunals and Commissions27 Mar 1990Complaint dismissed
SHRI P.K. KURIAKOSE Vs Air Force Naval Housing Board
National Consumer Disputes Redressal Commission · 1992 1 CPJ 318
Tribunals and Commissions26 Mar 1990Complaint dismissed
PROF.INDERJIT KUMAR And OTHERS Vs HARYANA STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1991 0 CPC 305 : 1991 1 CPJ 115 : 1991 1 CPR 486 : 1993 2 CLT 473
Tribunals and Commissions20 Mar 1990Appeal disposed of
INDIA PHOTOGRAPHIC CO. LTD. Vs H.D.Shourie
National Consumer Disputes Redressal Commission · 1991 0 CPC 448 : 1991 2 CPJ 142 : 1991 2 CPR 519
Tribunals and Commissions16 Mar 1990Appeal dismissed
RAM KRIPAL BHARGAVA Vs Union Bank of India and others
National Consumer Disputes Redressal Commission · 1991 1 CPJ 23
Tribunals and Commissions16 Mar 1990Petition dismissed
New India Assurance Co. Ltd. Vs VIPRO ELECTRONICS PVT. LTD.
National Consumer Disputes Redressal Commission · 1991 0 CPC 57 : 1991 1 CPJ 335 : 1991 1 CPR 531 : 1993 1 CLT 37
Tribunals and Commissions16 Mar 1990Appeal dismissed
SUPERINTENDENT, TELEGRAPH TRAFFIC, BIKANER DIVISION, BIKANER Vs SHRI MOHAMMAD YAMIN DISTRICT FORUM, BIKANER
National Consumer Disputes Redressal Commission · 1991 1 CPJ 75
Tribunals and Commissions15 Mar 1990Revision petition dismissed
P.V. NARSIMHA RAO Vs SOUTHERN AGENCIES
National Consumer Disputes Redressal Commission · 1991 0 CPC 631 : 1991 1 CPR 498 : 1992 2 CPJ 442
Tribunals and Commissions14 Mar 1990Appeal allowed
BHARAT MOTOR COMPANY, GANGASHAHAR ROAD, BIKANER Vs BHAGIRATH SON OF SHRI BHAKHATA RAM, SURJA RAM SON OF SHRI BHAGIRATH
National Consumer Disputes Redressal Commission · 1991 1 CPJ 65
Tribunals and Commissions13 Mar 1990Appeal dismissed
MUKESH JAIN-/ Vs V.K. Gupta
National Consumer Disputes Redressal Commission · 1991 0 CPC 192 : 1991 1 CPR 364 : 1992 2 CPJ 439 : 1993 1 CLT 202
Tribunals and Commissions10 Mar 1990
JOGENDRA NARAYANA PRASAD Vs DIVISIONAL MANAGER, ORIENTAL LIFE INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 1991 0 CPC 559 : 1991 1 CPJ 236 : 1993 1 CLT 16
Tribunals and Commissions06 Mar 1990Appeal rejected
KISHNIDEVI Vs ADD. DEPUTY COMMISSIONER (FACTORIES), M.C.D.
National Consumer Disputes Redressal Commission · 1991 2 CPJ 130
Tribunals and Commissions05 Mar 1990Complaint allowed
B.V.KHATAWATE Vs SUB-DIVISIONAL OFFICER, TELEGRAPHS
National Consumer Disputes Redressal Commission · 1991 1 CPJ 675
Tribunals and Commissions01 Mar 1990Ordered accordingly
S.K.AHLUWALIA Vs CHIEF ENGINEER. H.P. HOUSING BOARD
National Consumer Disputes Redressal Commission · 1991 0 CPC 387 : 1991 1 CPJ 481 : 1993 2 CLT 293