Tribunals and Commissions08 Aug 2023Dismissed
New India Insurance Co. Ltd Vs M/s B.R. Transit
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0058
Consumer Protection Act, 2019 — Section 58(1)(b)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 79 of 1,397
Tribunals and Commissions08 Aug 2023Dismissed
Manager, Indusind Bank Limited & Anr Vs Sanjay Ghosh
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0052
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions08 Aug 2023Allowed
Nirmala Devi Vs Reliance Life Insurance Com
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0051
Consumer Protection Act, 1986 — Section 21(a)(i)Insurance Act, 1938 — Section 45
Tribunals and Commissions08 Aug 2023Disposed Of
Harbani Batra Vs Athena Infrastructure Ltd
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0050
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions08 Aug 2023Disposed Of
Sunil Kumar Yadav Vs M/s S.S. Group Pvt. Ltd
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0044
Consumer Protection Act, 1986 — Section 2(r), 21
Tribunals and Commissions08 Aug 2023Disposed Of
Suresh Kumar Kothari & Anr Vs Aarcity Builders Private Limited
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0043
Consumer Protection Act, 1986 — Section 2(r), 2(1)(d), 2(1)(m), 12(1)(a), 12(1)(c), 21, 21(a)(1), 22(1)
Tribunals and Commissions08 Aug 2023Dismissed
National Seeds Corporation Limited Vs S.S. Mahendra & Anr
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0042
Tribunals and Commissions08 Aug 2023Allowed
M/s Bajaj Allianz General Life Insurance Company Ltd. And Anr Vs Firoj Khan
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0036
Insurance Act, 1938 — Section 34(1)Insurance Regulatory and Development Authority Act, 1999 — Section 14(2)(e)
Tribunals and Commissions08 Aug 2023Allowed
Unique Developers (P) Ltd. Vs Ranjeet Singh & Anr
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0035
Tribunals and Commissions08 Aug 2023Disposed Of
Subhash Kumar Vs M/s Raheja Developers Ltd. & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0034
Consumer Protection Act, 1986 — Section 2(1)(o), 24AConsumer Protection Act, 1986 — Section 58(1)
Tribunals and Commissions07 Aug 2023Dismissed
Shakya Nursing Home & 2 Ors Vs KM Priyanka & Anr
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0081
Tribunals and Commissions07 Aug 2023Dismissed
Uttar Pradesh State Industrial Developmetn Corporation Ltd. & Anr Vs Pushpa M Advani (Thro Lrs.) & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0064
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions07 Aug 2023Allowed
Himgiri Auto India Private Limited Vs Mrs. Sarneet Kaur
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0063
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions07 Aug 2023Allowed
Purvanchal Vidyut Vitran Nigam Ltd. & Anr Vs Radhey Shyam
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0033
Consumer Protection Act, 1986 — Section 58(1)(b)
Tribunals and Commissions07 Aug 2023Disposed Of
Rajendra Prasad Rai Vs United India Insurance Co. Ltd. & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0032
Indian Penal Code, 1860 — Section 34, 307, 323, 324, 342, 384Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions04 Aug 2023Dismissed
Northeran Railway & 2 Ors Vs Vinay Kumar Garg
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0083
Consumer Protection Act, 1986 — Section 3Railway Claims Tribunal Act, 1987 — Section 13(1)(b), 15
Tribunals and Commissions04 Aug 2023Dismissed
Mohan M. Karlekar Vs United India Insurance Co. Ltd. & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0082
Tribunals and Commissions04 Aug 2023Dismissed
M/s Mapleton Flat Owners Welfare Association, Rep. By Its Secretary Vs M/s Appaswamy Real Estates Ltd
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0049
Tribunals and Commissions04 Aug 2023Dismissed
M/s Kanakia Construction Pvt. Ltd Vs Ranjana Chandrakant Khatkul & Anr
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0037
Tribunals and Commissions04 Aug 2023Disposed Of
M.S. Bakankar Vs State Bank Of India
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0028
Consumer Protection Act, 1986 — Section 21