Tribunals and Commissions02 Aug 2023Dismissed
Rameshwari Devi Vs Rajasthan Housing Board & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0009
Consumer Protection Act, 1986 — Section 2(1)(d), 2(i)(d)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 81 of 1,397
Tribunals and Commissions02 Aug 2023Disposed Of
Gurcharan Singh & Anr Vs Shivam Construction & Ors
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0008
Consumer Protection Act, 1986 — Section 3
Tribunals and Commissions01 Aug 2023Dismissed
Noritsu India Private Limited Vs Hasina Kareem
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0029
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions01 Aug 2023Dismissed
Sharda Warehouse Vs United India Insurance Company Ltd & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0020
Tribunals and Commissions01 Aug 2023Dismissed
Manoj Kumar Vs Mr P.S. Singhal & Ors
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0007
Tribunals and Commissions01 Aug 2023Dismissed
Archi Construction & Anr Vs Namita Chakraborty & Ors
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0006
Tribunals and Commissions01 Aug 2023Dismissed
Alok Gupta Vs State Of Rajasthan & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0005
Code of Civil Procedure, 1908 — Section 80Consumer Protection Act, 1986 — Section 24A
Tribunals and Commissions01 Aug 2023Dismissed
Ajit K. Bhattacharjya Vs Brigade Towers Owners Association & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0004
Tribunals and Commissions01 Aug 2023Allowed
Managing Director & CEO, Indian Overseas Bank & Anr Vs S X J Vasan
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0003
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(d)(ii), 2(1)(o)
Tribunals and Commissions01 Aug 2023Dismissed
S X J Vasan Vs Managing Director And CEO Indian Overseas Bank
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0002
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(d)(ii), 2(1)(o)
Tribunals and Commissions01 Aug 2023Dismissed
Amit Kumar Vs Parsvnath Developers Limited & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0001
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions31 Jul 2023Dismissed
Reliance General Insurance Co. Ltd Vs Seven Islands Shipping Ltd & Anr
National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0108
Marine Insurance Act, 1963 — Section 20
Tribunals and Commissions31 Jul 2023Dismissed
Rita Banerjee Vs SBI Life Insurance Company Ltd
National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0107
Tribunals and Commissions31 Jul 2023Dismissed
Indian Oil Corporation Limited Vs Sourav Das & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0106
Tribunals and Commissions31 Jul 2023Dismissed
R.K. Sharma Vs Oriental Insurnace Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0105
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions31 Jul 2023Dismissed
Regional Director, Employee State Insurance Corporation Vs A. Sajjitha Parveen & Anr
National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0104
Employees State Insurance Act, 1948 — Section 75
Tribunals and Commissions31 Jul 2023Dismissed
Major General M.J.S. Virk Vs M/s Honda Siel Cars India Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0099
Consumer Protection Act, 1986 — Section 13, 15, 21
Tribunals and Commissions28 Jul 2023Dismissed
V C Sindhwani Vs P S Singhal
National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0109
Tribunals and Commissions27 Jul 2023Partly Allowed
M/s Jaydatta Ginning And Pressing Factory Vs ICICI Lombard General Insurance Company Limited & Anr
National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0110
Tribunals and Commissions27 Jul 2023Disposed Of
Jag Mohan Dutta & Anr Vs M/s Earthcon Costruction Pvt. Ltd. & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0094
Consumer Protection Act, 1986 — Section 21(a)(i)