Tribunals and Commissions20 Jul 2023Dismissed
S.M. Eint (Brick) Udyog Vs Sheoraj Singh
National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0070
Consumer Protection Act, 2019 — Section 58(1)(b), 69
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 83 of 1,397
Tribunals and Commissions20 Jul 2023Dismissed
Commodore (R) Vijay Kumar Gautam NM Vs Sterling Holiday Resorts & Anr
National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0069
Evidence Act, 1872 — Section 91, 93
Tribunals and Commissions19 Jul 2023Disposed Of
Life Insurance Corporation Of India Vs Deepika Dahiya & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0073
Consumer Protection Act, 1986 — Section 21(b)Insurance Act 1938 — Section 38, 39, 39(7), 39(8), 39(10)Married Women�s Property Act 1874 — Section 6(1)
Tribunals and Commissions18 Jul 2023Allowed
Ram Govind Tripathi & Anr Vs Gwalior Development Authority & Anr
National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0103
Tribunals and Commissions18 Jul 2023Allowed
Financial Commissioner, Health Department Vs Ashok Kumar Parjapat
National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0087
Tribunals and Commissions18 Jul 2023Allowed
Additional Chief Secretary, Health Department Vs Ashok Kumar Parjapat
National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0086
Tribunals and Commissions18 Jul 2023Disposed Of
Professional Protection Linked Vs TMT Gajalakshmi & 7 Ors
National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0085
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions18 Jul 2023Dismissed
Mohammad Irfan Vs Ansal Hi Tech Township Ltd
National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0075
Tribunals and Commissions18 Jul 2023Dismissed
Dr. Pradeep Kumar Hiralal Majumdar Vs Salp Aya Hiteyshi Grith Nirman Shakari Samiti Ltd. Jabalpur
National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0074
Consumer Protection Act, 1986 — Section 19, 19A
Tribunals and Commissions17 Jul 2023Allowed
Sudha Kapil & Anr Vs Ramprastha Promoters & Developers Pvt. Ltd
National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0088
Consumer Protection Act 2019 — Section 41, 51(2), 58(1)(b)
Tribunals and Commissions17 Jul 2023Allowed
Bajaj Allianz Life Insurance Company Limited Vs Heeralal Patel
National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0079
Tribunals and Commissions17 Jul 2023Disposed Of
Life Insurance Corporation Of India Ltd Vs Geeta Madhavrao Damahes & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0060
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions17 Jul 2023Disposed Of
ICICI Bank Ltd Vs Vishnu Krishna Patil & Anr
National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0059
Consumer Protection Act, 1986 — Section 2(c), 2(1)(d)(ii), 2(g), 2(1)(o), 21(b)
Tribunals and Commissions17 Jul 2023Disposed Of
ICICI Bank Ltd Vs Digamber Vaman Gurjar & Anr
National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0058
Consumer Protection Act, 1986 — Section 2(c), 2(1)(d)(ii), 2(g), 2(1)(o), 21(b)
Tribunals and Commissions17 Jul 2023Disposed Of
Nutan Netra & Retina Centre Vs Kamal Singh Alias Bhupendra Singh
National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0057
Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions14 Jul 2023
Prashant Popat Bhosale Vs Amarjit Kaur Sanjay & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0089
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions14 Jul 2023
Dr. Sunita Threja & Anr Vs Shree Unique Lifestyle Homes Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0068
Consumer Protection Act, 1986 — Section 19, 19A
Tribunals and Commissions14 Jul 2023Disposed Of
Sharp Ferro Alloys Ltd Vs M/s United India Insurance Company Limited
National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0052
Consumer Protection Act, 1986 — Section 12Insurance Act, 1938 — Section 64UM
Tribunals and Commissions14 Jul 2023Disposed Of
Sujeet Jha & Anr Vs Ireo Pvt. Ltd
National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0049
Consumer Protection Act, 1986 — Section 2(1)(d), 2(G), 2(R), 21Contract Act, 1872 — Section 51
Tribunals and Commissions14 Jul 2023Dismissed
M/s Kapil Chit Funds Pvt. Ltd. & Anr Vs Payakarao Upendra
National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0048
Consumer Protection Act, 1986 — Section 21, 21(b)Law of Chit Funds and Lotteries in AP ALT Publications 1993 — Section 22